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Search 11,85,147 Indian judgments.

11,85,147 judgments in All Courts · page 205 of 59,258

High Courts01 Apr 2026Allowed

Vineesh Surendran Vs State Of Kerala

High Court Of Kerala · (2026) 04 KL CK 0210

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 63, 63(a), 63(b), 63(d)(vi), 63(d)(vii), 64(2)(m), 65(1), 69, 74, 75(1)(ii), 331(4)Protection of Children from Sexual Offences Act, 2012- Section 3(a), 4(2), 5, 6, 7, 8
High Courts01 Apr 2026Dismissed

Muheshkumar K Vs State Of Kerala

High Court Of Kerala · (2026) 04 KL CK 0207

Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20Bharatiya Sakshya Adhiniyam, 2023- Section 145Evidence Act, 1872- Section 140, 154
High Courts01 Apr 2026Dismissed

State Of H.P. Vs Kalyan Singh

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0183

Indian Penal Code, 1860-Section 441, 447Indian Forest Act, 1927-Section 4, 6, 26, 29, 29(3), 30, 31, 32, 33, 34, 35, 36, 37, 38, 39Code Of Criminal Procedure, 1973-Section 313, 437A
High Courts01 Apr 2026Allowed

Mozibur Rahman Vs State Of Assam

Gauhati High Court · (2026) 04 GAU CK 0151

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482Bharatiya Nyaya Sanhita, 2023- Section 61(2), 318(4), 336(3), 340(2)Information Technology Act, 2000- Section 66(C), 66(D)