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11,84,322 judgments in All Courts · page 226 of 59,217

High Courts21 Apr 2026Disposed Of

Surya Narain Vs State

Delhi High Court · (2026) 04 DEL CK 0746

Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 302, 392, 394Evidence Act, 1872- Section 27, 106, 114