High Courts01 Feb 1870
S.M. Kamini Debi Vs Ramlochan Sirkar
Calcutta High Court · (1870) 02 CAL CK 0019
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,217 of 59,257
High Courts01 Feb 1870
Khodie Lal Vs Mussamat Biswasu Kunwar
Calcutta High Court · (1870) 02 CAL CK 0001
High Courts31 Jan 1870
Gadadhar Moitry Vs Gangaprasad Moitry
Calcutta High Court · (1870) 01 CAL CK 0014
High Courts31 Jan 1870
Bhairab Chandra Chuckerbutty Vs Mahendra Chandra Chuckerbutty and Others
Calcutta High Court · (1870) 01 CAL CK 0002
High Courts28 Jan 1870
Gobind Chandra Roy and Another Vs Ganga Gobind Sen
Calcutta High Court · (1870) 01 CAL CK 0018
High Courts27 Jan 1870
Mussamat Harasundari Baistabi Vs Mussamat Jayadurga Baistabi and Others
Calcutta High Court · (1870) 01 CAL CK 0019
High Courts24 Jan 1870
Sheikh Mahomed Basirulla Vs Sheikh Abdulla and Others
Calcutta High Court · (1870) 01 CAL CK 0008
High Courts21 Jan 1870
Mussamat Gosmiah Vs Taffuzzul Hossein
Calcutta High Court · (1870) 01 CAL CK 0021
High Courts19 Jan 1870
Jugal Kishor Chuckerbutty Vs Iswarchandra Das
Calcutta High Court · (1870) 01 CAL CK 0022
High Courts19 Jan 1870
Janki Bibi and Another Vs Fatteh Bahadur
Calcutta High Court · (1870) 01 CAL CK 0001
High Courts16 Jan 1870
Maharaja Jay Mangal Sing Bahadur Vs Lal Bang Pal Sing
Calcutta High Court · (1870) 01 CAL CK 0007
High Courts12 Jan 1870
Chandrakant Mookerjee Vs Kartikcharan Chaile and Another
Calcutta High Court · (1870) 01 CAL CK 0017
High Courts12 Jan 1870Dismissed
Mussamat Indirjit Kunwar and Another Vs Mussamat Raj Kunwar alias Sheomurat Kunwar
Calcutta High Court · (1870) 01 CAL CK 0016
High Courts12 Jan 1870
The Court of Wards Bahadur and Another Vs Raja Lilanand Singh and Others
Calcutta High Court · (1870) 01 CAL CK 0011
High Courts11 Jan 1870
Gobardhan Barmono Vs Srimati Mani Bibi
Calcutta High Court · (1870) 01 CAL CK 0010
High Courts10 Jan 1870
Maharaja Dhiraj Mahtab Chand Bahadur Vs Ram Brahma Mullick and Another
Calcutta High Court · (1870) 01 CAL CK 0003
High Courts08 Jan 1870
Gajendranarayan Roy Vs Hemangini Dasi Mother and Guardian of Purna Chandra Mitter
Calcutta High Court · (1870) 01 CAL CK 0013
High Courts08 Jan 1870
Hardayal Mandal Vs Tirthanand Thakur and Another
Calcutta High Court · (1870) 01 CAL CK 0012
High Courts07 Jan 1870
In Re: Mahesh Chandra Banerjee <BR> The Queen
Calcutta High Court · (1870) 01 CAL CK 0020
High Courts06 Jan 1870
John Dacosta and Others Vs M.R. Currie and Others
Calcutta High Court · (1870) 01 CAL CK 0009