High Courts20 Apr 2026Dismissed
Ajay Kumar Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0991
Constitution Of India, 1950-Article 226
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Search 11,84,339 Indian judgments.
11,84,339 judgments in All Courts · page 231 of 59,217
High Courts20 Apr 2026Dismissed
Beasa Thakur Vs State Of HP And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0990
High Courts20 Apr 2026Disposed Of
Narender Kumar Vs Mahesh Sharma
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0989
Negotiable Instruments Act, 1881-Section 138
High Courts20 Apr 2026Disposed Of
Bishwa Nath Sharma Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0988
Constitution Of India, 1950-Article 226Himachal Pradesh Town And Country Planning Act, 1977-Section 31, 32, 33
High Courts20 Apr 2026Dismissed
Jiva Ganesha Bala Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0947
Constitution Of India, 1950-Article 14, 16, 21, 226Right To Information Act, 2005-Section 18, 18(1), 20
High Courts20 Apr 2026Dismissed
Rameshbhai Shantilal Shah Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0946
Code Of Criminal Procedure, 1973-Section 313, 374, 397, 401Negotiable Instruments Act, 1881-Section 20, 87, 118, 138, 139
High Courts20 Apr 2026Allowed
Subhodeep Roy Vs Madhu Sudan Koiri
Gauhati High Court · (2026) 04 GAU CK 0904
Code of Civil Procedure, 1908- Section 114, 115, 151, Order 47 Rule 1, Order 13 Rule 10(2)
High Courts20 Apr 2026Disposed Of
Uttam Choudhury Vs State Of Assam And 6 Ors
Gauhati High Court · (2026) 04 GAU CK 0903
High Courts20 Apr 2026Disposed Of
Vijay Verma Vs M/s Aggarwal Traders Doors Ltd & Anr.
Delhi High Court · (2026) 04 DEL CK 0781
Code of Criminal Procedure, 1973- Section 251, 319Negotiable Instruments Act, 1881- Section 138
High Courts20 Apr 2026Disposed Of
Rohit Bharadwaj & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0780
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 354, 377, 406, 498A
High Courts20 Apr 2026Dismissed
Amar Singh Vs Union Of India & Anr
Delhi High Court · (2026) 04 DEL CK 0779
Constitution of India, 1950- Article 226
High Courts20 Apr 2026Dismissed
Gaurav Bhardwaj Vs State Government Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0752
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 61(2), 305(B), 316, 318(4), 336, 338, 339, 340
High Courts20 Apr 2026Allowed
Rihan Khan @ Dulare Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0751
Indian Penal Code, 1860- Section 120B, 304B, 313, 498ADowry Prohibition Act, 1961- Section 3, 4
High Courts20 Apr 2026Dismissed
Mamraj Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0750
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 110
High Courts20 Apr 2026Dismissed
Md. Karimunnisa Vs National Highways Authority Of India Through Its Chairman & Anr.
Delhi High Court · (2026) 04 DEL CK 0749
Constitution of India, 1950- Article 14, 226
High Courts20 Apr 2026Dismissed
Central Bureau Of Investigation Vs Kuldeep Singh & Ors.
Delhi High Court · (2026) 04 DEL CK 0744
Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2Prevention of Money Laundering Act, 2002 – Section 19, 45
High Courts20 Apr 2026Dismissed
National Highways And Infrastructure Development Corporation Limited Vs Intercontinental Consultants And Technocrats Private Limited In Joint Venture With Anandjiwala Infra Advisory Pvt. Ltd.
Delhi High Court · (2026) 04 DEL CK 0743
Arbitration and Conciliation Act, 1996- Section 31A(3), 31(3), 34
High Courts20 Apr 2026Disposed Of
Ram Kunwar Singh And Anr Vs Union Of India And Ors
Delhi High Court · (2026) 04 DEL CK 0742
Central Civil Service (Revised Pay) Rules 2008- Rule 2, 3, 4, 5, 6, 7, 8
High Courts20 Apr 2026Dismissed
J L Wali & Ors Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0741
Constitution of India, 1950- Article 226
High Courts20 Apr 2026Dismissed
Vikram Kumar Jha Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0740
Motor Vehicles Act, 1988- Section 2(10), 2(19)Delhi Police (Appointment and Recruitment) Rules, 1980 Rule 7, 14(a)