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Search 11,87,643 Indian judgments.

11,87,643 judgments in All Courts · page 263 of 59,383

High Courts08 Jun 2026Dismissed

Priya Vs Bimlesh & Another

Uttarakhand High Court · (2026) 06 UK CK 0466

Code Of Civil Procedure, 1908 - Order 6 Rule 17

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High Courts08 Jun 2026Dismissed

Rajendra Singh Gusain Vs State Election Commission And Others

Uttarakhand High Court · (2026) 06 UK CK 0465

Uttar Pradesh Municipalities Act, 1916 - Section 19, 13D(f), 43(2), 43AA(2), 43(3)Representation Of People Act, 1951 - Section 125AJuvenile Justice (Care And Protection Of Children) Act, 2015 - Section 15

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High Courts08 Jun 2026Allowed

Daniel Chinazor Alaso @ Baby Vs State Of Karnataka

Karnataka High Court · (2026) 06 KAR CK 0454

Indian Penal Code, 1860 - Section 302, 379Foreigners Act, 1946 - Section 14Code Of Criminal Procedure, 1973 - Section 439

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High Courts08 Jun 2026Disposed Of

Pramoda Devi Wadiyar Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 06 KAR CK 0451

Karnataka Land Revenue Act, 1964 - Section 136(2)Limitation Act, 1963 - Section 14

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High Courts08 Jun 2026Allowed

Parameshwara K. & Ors Vs South Indian Bank Ltd. Ors

Karnataka High Court · (2026) 06 KAR CK 0450

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High Courts08 Jun 2026Dismissed

Ravi Kumar P H Vs Krishna Kumar M

Karnataka High Court · (2026) 06 KAR CK 0449

Code Of Criminal Procedure, 1973 - Section 70(2)

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High Courts08 Jun 2026Dismissed

Varun Lat (Lath) Vs State Of U.P. Thru. Prin. Secy. Home Deptt. Lko

Allahabad High Court · (2026) 06 AHC CK 0443

Constitution Of India, 1950-Article 22(1)Narcotic Drugs Substances And Psychotropic Rules, 1985-Rule 52A, 52A(3), 52B, 52C, 52D, 52E, 52F, 52G, 52H, 52I, 52J, 52K, 52L, 52MNarcotic Drugs And Psychotropic Substances Act, 1985-Section 2, 2(viia), 2(viiia), 2(xi), 2(xxiia), 8, 8(c), 9, 10, 21, 29, 37, 42, 80

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High Courts08 Jun 2026Dismissed/ Disposed Of

Sunil Kallani @ Sunil Kumar Kalloni Vs SandeepG. Real Estate Private Limited And Others

Calcutta High Court · (2026) 06 CAL CK 0417

Code Of Civil Procedure, 1908- Order 41 Rule 11

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High Courts08 Jun 2026Disposed Of

Gouranga Das @ Gouranga Chandra Das And Others Vs Jitendra Prasad Dubey And Others

Calcutta High Court · (2026) 06 CAL CK 0416

Code Of Civil Procedure, 1908- Order 7 Rule 11Bharatiya Nagarik Suraksha Sanhita, 2023-Section 379

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High Courts08 Jun 2026

Jolly Mahato Vs Dharmendra Mahato

Calcutta High Court · (2026) 06 CAL CK 0415

Code Of Civil Procedure, 1908-Section 24Code Of Criminal Procedure, 1973-Section 125, 127Indian Penal Code, 1860-Section 498A

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High Courts08 Jun 2026Disposed Of

Dilip Kumar Agarwal Vs Sabitri Devi Agarwal And Ors.

Calcutta High Court · (2026) 06 CAL CK 0414

Code Of Civil Procedure, 1908-Order 26 Rule 9

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High Courts08 Jun 2026Disposed Of

Kobelco Construction Equipment India Private Limited Vs Lara Mining

Calcutta High Court · (2026) 06 CAL CK 0412

Arbitration And Conciliation Act, 1996-Section 9, 11, 21

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High Courts08 Jun 2026Dismissed

CFL Capital Financial Services Ltd. (In Liqn.) And Others Vs Official Liquidator And Anr

Calcutta High Court · (2026) 06 CAL CK 0411

Companies (Transfer Of Pending Proceedings) Rules, 2016-Rule 5, 5(1), 6Companies (Court) Rules, 1959-Rule 26Companies Act, 2013-Section 290, 434, 434(1), 434(1)(c)

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Tribunals and Commissions08 Jun 2026Disposed Of