Tribunals and Commissions10 Jul 2026Allowed
Mr. E.M.Najeeb Ellias Mohammed Vs Union Bank Of India
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0015
I & B Code, 2016-Section 61, 95, 7
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11,88,173 judgments in All Courts · page 265 of 59,409
Tribunals and Commissions10 Jul 2026Appeals allowed
Mr. E.M.Najeeb Ellias Mohammed, Personal Guarantor Of Green Gateway Leisure Limited, (Corporate Debtor) Vs Union Bank Of India
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi
I & B Code, 2016-Section 61, Section 95
High Courts09 Jul 2026Dismissed
Gulshan Kaur Vs Sanjiv Kumar Dham & Anr.
Delhi High Court · (2026) 07 DEL CK 0233
Delhi High Court (Original Side) Rules, 2018-Rule 5, Chapter IICPC-Section 151
Tribunals and Commissions09 Jul 2026Dismissed
Paramjeet Singh Vs L H Sugar Factories Ltd. & Anr.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0090
the Code-Section 12ACIRP Regulation, 2016-Regulation 30A
Tribunals and Commissions09 Jul 2026Allowed
Zen Agrifoods LLP Vs Atul Babulal Prajapati
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0027
Tribunals and Commissions09 Jul 2026Dismissed
Prakash Jain & Ors. Vs Sunil Kumar Agarwal
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0026
Insolvency & Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 11
High Courts08 Jul 2026Disposed Of
Eastern Cafe And Restaurants Pvt Ltd & Anr. Vs Eniverse Hospitality LLP & Anr.
Delhi High Court · (2026) 07 DEL CK 0235
Arbitration and Conciliation Act, 1996-Section 9, 12, 17
Tribunals and Commissions08 Jul 2026
Mr. Supriyo Kumar Chaudhuri Liquidator Of Jvl Agro Industries Limited Vs The Circle Officer, Kamalpur Revenue Circle, Guwahati
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0075
Tribunals and Commissions08 Jul 2026Disposed Of
Anita Rani Agarwal Vs Faster Dealtrade Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0074
High Courts07 Jul 2026Dismissed
Sunita Rekhi & Anr. Vs Y.D. Puri & Ors.
Delhi High Court · (2026) 07 DEL CK 0238
Code of Civil Procedure, 1908-Order VI Rule 17, 6 Rule 17
High Courts07 Jul 2026Allowed
Nandinee Bose & Anr. Vs State Of Odisha & Ors.
Orissa High Court · (2026) 07 OHC CK 0216
Constitution of India-Articles 226 and 227Odisha Survey and Settlement Act, 1958-Section 12, 12-A, 12-B, 15(b), 158Orissa Government Land Settlement Act, 1962-Section 7- A (3)
Tribunals and Commissions07 Jul 2026Disposed Of
Subham Bhagat A member of Suspended Board of Directors of Ankit Metal & Power Ltd. Vs Sanjeev Kumar Jalan Resolution Professional of Ankit Metal & Power Ltd. & Ors.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0078
IBC-Section 31
Tribunals and Commissions07 Jul 2026Allowed
Mukesh Kumar Vs M/s Baba Shri Chand Alloys
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0071
Insolvency & Bankruptcy Code, 2016-Section 94, 4, Part II, Chapter I, Part III, 78
Tribunals and Commissions07 Jul 2026Disposed Of
Allcargo Logistics Limited Vs Neera And Children Trust, Dhruv Agarwal, Manish Agarwal
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0016
Companies Act-Section 421, 241
Tribunals and Commissions07 Jul 2026Restoration application rejected
Commissioner Of Customs (Preventive) Vs M/s. Thiru Arooran Sugars Ltd., Czarnikow Group Limited, M/s. Kals Distileries Pvt Ltd.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi
Companies Act-Section 421Companies Act, 2013Code-Section 61, Section 61 (2), sub-section 2 of Section 61
High Courts06 Jul 2026Dismissed
Nawabuddin Vs Salahuddin & Anr.
Delhi High Court · (2026) 07 DEL CK 0241
Delhi High Court (Original Side) Rules, 2018-Chapter III Rule 5CPC-Order I Rule 10, I Rule 10 (2)
Tribunals and Commissions06 Jul 2026Partially allowed
Gyanveer Singh Vs Income Tax Officer (OSD)-1, Faridabad, Haryana
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 0158
Income Tax Act, 1961-Section 40A(3)Income Tax Act, 1961-Section 68Income Tax Act, 1961-Section 115BBE
Tribunals and Commissions06 Jul 2026Dismissed
Mega Mall Management Services Pvt. Ltd. Vs Ajay Kumar Agarwal
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0077
Insolvency and Bankruptcy Code, 2016-Section 7, 19(2), 60(5), 45, 49 and 66, 66, 19Companies Act, 1956-Section 441(2), 531
Tribunals and Commissions06 Jul 2026Dismissed
Taguda Pte. Limited Vs State Bank of India
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0067
Insolvency & Bankruptcy Code, 2016-Section 7, 33, 31, 31(4), 60(5)National Company Law Tribunal Rules, 2016-Rule 11IBBI Regulation, 2016-Rule 39(4)
Tribunals and Commissions06 Jul 2026Disposed Of
Indian Bank (Erstwhile Allahabad Bank) Vs Nimitaya Hotels & Resorts Ltd.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0056