High Courts15 Jun 2026
Gnanaselvam Vs State
Madras High Court · (2026) 06 MAD CK 0732
Indian Penal Code, 1860-Section 419, 420, 465, 467, 468, 471Indian Penal Code, 1860-Section 120(B)Bharatiya Nyaya Sanhita, 2023-Section 269
JUDGMENT DATABASE
Search 11,88,173 Indian judgments.
11,88,173 judgments in All Courts · page 271 of 59,409
High Courts15 Jun 2026
P.Manoharan Vs State
Madras High Court · (2026) 06 MAD CK 0731
Prevention Of Corruption (Amendment) Act, 2018-Section 7(a), 12Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Jun 2026
Jana Vs State
Madras High Court · (2026) 06 MAD CK 0730
Bharatiya Nyaya Sanhita, 2023-Section 75(2), 269, 329(4)Rights Of Persons With Disabilities Act, 2016-Section 92(B)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts15 Jun 2026Disposed Of
Jogitar Japang Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 06 MEG CK 0728
Protection Of Children From Sexual Offences Act, 2012 - Section 6, 10
High Courts15 Jun 2026Dismissed
Kirtan Pal Vs Shisir Gupta
Uttarakhand High Court · (2026) 06 UK CK 0726
High Courts15 Jun 2026Disposed Of
Kushal Singh Vs Satyajit Mohanty And Others
Uttarakhand High Court · (2026) 06 UK CK 0725
High Courts15 Jun 2026Allowed
Dhaniram Pokhriyal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0724
High Courts15 Jun 2026Disposed Of
Saurabh Kumar Thapliyal And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0723
High Courts15 Jun 2026Disposed Of
Vijay Singh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0722
High Courts15 Jun 2026Disposed Of
Ashok Mamgain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0721
High Courts15 Jun 2026Disposed Of
Deepak Kumar Vs Nagar Palika Parishad, Ramnagar And Another
Uttarakhand High Court · (2026) 06 UK CK 0720
High Courts15 Jun 2026Disposed Of
Yogendra Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0719
High Courts15 Jun 2026Disposed Of
Sarita Tiwari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0718
High Courts15 Jun 2026Disposed Of
Dr. Shreya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0717
Uttarakhand State Universities Act, 1973 - Section 31
High Courts15 Jun 2026Disposed Of
Dr. Sanjeev Kumar Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0715
High Courts15 Jun 2026Disposed Of
Sushanta Kumar Pattnaik Vs Union Of India And Others
Uttarakhand High Court · (2026) 06 UK CK 0714
High Courts15 Jun 2026Dismissed
Pooja And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0705
Indian Penal Code, 1860-Section 120B, 201, 409, 420, 467, 468, 471Essential Commodities Act, 1955-Section 3, 7Information Technology Act, 2000-Section 65
High Courts15 Jun 2026Dismissed
Rajkumar (Decd.) Thru: Smt.Dhanpatdevi (Deceased And Deleted As Per Court Order Dt. 04/092024) And O And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0704
Land Acquisition Act, 1894-Section 4, 4(1), 6, 11, 18, 28(A), 28A(1), 54
High Courts15 Jun 2026Disposed Of
Brajesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0703
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115(2), 118(1), 296, 351(2)
High Courts15 Jun 2026Allowed/ Disposed Of
Deepak Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0702
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Code Of Criminal Procedure, 1973-Section 437(3), 439Bharatiya Nyaya Sanhita, 2023-Section 64(1), 64(2)(m), 137(2)