High Courts10 Jul 2026Disposed Of
Vista Information Systems Pvt Ltd Vs Dineshchandra R. Agrawal Infracon Private Limited & Ors.
Delhi High Court · (2026) 07 DEL CK 0227
Arbitration and Conciliation Act, 1996-Section 9, 12, Fourth Schedule, 17
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11,88,386 judgments in All Courts · page 275 of 59,420
High Courts10 Jul 2026Disposed Of
Mr. Idu Vs Haji Abrar & Ors.
Delhi High Court · (2026) 07 DEL CK 0228
Arbitration & Conciliation Act, 1996-Section 11(6), 12
High Courts10 Jul 2026Disposed Of
Bothanzi Medicals Private Limited Vs Anita Singh
Delhi High Court · (2026) 07 DEL CK 0230
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12, IV ScheduleCompanies Act, 2013Arbitration Act, 1996
High Courts10 Jul 2026Disposed Of
Kumar Electricals And Refrigeration Works Vs Union Of India & Anrs.
Delhi High Court · (2026) 07 DEL CK 0231
Arbitration and Conciliation Act, 1996-Section 11(6), 9, 12, Schedule V, VII, proviso to Section 12 (5), 12(5), 4, Seventh Schedule, 7, 12(4), 13(2), 16(2), 21, 33, IVth ScheduleContract Act, 1872-Section 9
Tribunals and Commissions10 Jul 2026Disposed Of
Jugal Kishore Personal Guarantor to JSD Steels Private Limited (Formerly Known as CBS Steels Private Limited) Vs Punjab National Bank
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0062
Tribunals and Commissions10 Jul 2026Disposed Of
Nishant Avinash Fadia Vs Raspalfa Services Private Limited & Anr.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0050
Tribunals and Commissions10 Jul 2026Dismissed
M/s Creative Thinks Media Pvt Ltd Through Its Director Ms Satvinder Kaur Vs Mr Shailendra Singh Resolution Professional For Shubhkamna Buildwell And Estates Pvt Ltd
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0047
NCLT Rules, 2016-Rule 11IBC-Section 60(5), 5(8), Part IISecond Amendment Act, 2018
Tribunals and Commissions10 Jul 2026Dismissed
Karthik Rukmini Energy Limited, Smt. B. G. Lakshmi & Ors. Vs Deepak Maini, Liquidator, Ind Bharat Thermal Power Limited
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0014
IBC-Section 29A
Tribunals and Commissions10 Jul 2026Allowed
Mr. E.M.Najeeb Ellias Mohammed Vs Union Bank Of India
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0015
I & B Code, 2016-Section 61, 95, 7
Tribunals and Commissions10 Jul 2026Appeals allowed
Mr. E.M.Najeeb Ellias Mohammed, Personal Guarantor Of Green Gateway Leisure Limited, (Corporate Debtor) Vs Union Bank Of India
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi
I & B Code, 2016-Section 61, Section 95
High Courts09 Jul 2026Dismissed
Gulshan Kaur Vs Sanjiv Kumar Dham & Anr.
Delhi High Court · (2026) 07 DEL CK 0233
Delhi High Court (Original Side) Rules, 2018-Rule 5, Chapter IICPC-Section 151
Tribunals and Commissions09 Jul 2026Dismissed
Paramjeet Singh Vs L H Sugar Factories Ltd. & Anr.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0090
the Code-Section 12ACIRP Regulation, 2016-Regulation 30A
Tribunals and Commissions09 Jul 2026Allowed
Zen Agrifoods LLP Vs Atul Babulal Prajapati
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0027
Tribunals and Commissions09 Jul 2026Dismissed
Prakash Jain & Ors. Vs Sunil Kumar Agarwal
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0026
Insolvency & Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 11
High Courts08 Jul 2026Disposed Of
Eastern Cafe And Restaurants Pvt Ltd & Anr. Vs Eniverse Hospitality LLP & Anr.
Delhi High Court · (2026) 07 DEL CK 0235
Arbitration and Conciliation Act, 1996-Section 9, 12, 17
Tribunals and Commissions08 Jul 2026
Mr. Supriyo Kumar Chaudhuri Liquidator Of Jvl Agro Industries Limited Vs The Circle Officer, Kamalpur Revenue Circle, Guwahati
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0075
Tribunals and Commissions08 Jul 2026Disposed Of
Anita Rani Agarwal Vs Faster Dealtrade Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0074
High Courts07 Jul 2026Dismissed
Sunita Rekhi & Anr. Vs Y.D. Puri & Ors.
Delhi High Court · (2026) 07 DEL CK 0238
Code of Civil Procedure, 1908-Order VI Rule 17, 6 Rule 17
High Courts07 Jul 2026Allowed
Nandinee Bose & Anr. Vs State Of Odisha & Ors.
Orissa High Court · (2026) 07 OHC CK 0216
Constitution of India-Articles 226 and 227Odisha Survey and Settlement Act, 1958-Section 12, 12-A, 12-B, 15(b), 158Orissa Government Land Settlement Act, 1962-Section 7- A (3)
Tribunals and Commissions07 Jul 2026Disposed Of
Subham Bhagat A member of Suspended Board of Directors of Ankit Metal & Power Ltd. Vs Sanjeev Kumar Jalan Resolution Professional of Ankit Metal & Power Ltd. & Ors.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0078
IBC-Section 31