High Courts22 Jul 2026Dismissed
Privi Exports Pvt Ltd Vs Saarishta Agri LLP and Ors
Calcutta High Court · (2026) 07 CAL CK 0125
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11,88,633 judgments in All Courts · page 277 of 59,432
Tribunals and Commissions22 Jul 2026Dismissed
Sandeep Behl Vs Nirmal Trading Company & Ors.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0083
Tribunals and Commissions22 Jul 2026Disposed Of
Apollo Green Energy Ltd. Vs Royal Cap House
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0092
IBC-Section 9
Tribunals and Commissions22 Jul 2026Allowed
Kuber Infrastructure Realities LLP Vs CNX Corporation Ltd.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0054
Insolvency and Bankruptcy Code, 2016-Section 7NCLT Rules, 2016-Rule 63
Tribunals and Commissions22 Jul 2026Appeal disposed of
Jigsaw Solutions Vs Mr. CA S. Kannan, The Liquidator Inasra Technologies Private Limited
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi
IBC-Section 66
High Courts21 Jul 2026Allowed
B.R.B Roy Vs Commissioner of Customs (Preventive) Kolkata and Anr.
Calcutta High Court · 2026:CHC-OS:316-DB
Customs Act, 1962-Section 108, 111, 113, 114(i), 124, 130Customs House Agent Licensing Regulation, 2004-Clause 13Penal Code, 1860-Section 107
High Courts21 Jul 2026Allowed
Eden Consultancy Services Pvt Ltd Vs Kerala State Electronics Development Corporation Ltd and Ors
Calcutta High Court · (2026) 07 CAL CK 0124
Code of Civil Procedure, 1908-Order VIII Rule 1
High Courts21 Jul 2026Disposed of
Ranjit Prasad Shaw and Anr. Vs Surendra Prasad Shaw and Ors.
Calcutta High Court · 2026:CHC-OS:319
Tribunals and Commissions21 Jul 2026Dismissed
Prakash P Chhabria Vs Deepak Kishan Chhabria & Ors
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0091
Companies Act-Section 5, 58, 59, 241, 242Limitation Act-Article 54 of the Schedule
High Courts20 Jul 2026Disposed Of
Engineering Systems Incorporations Vs The Indian Labour Co-Operative Society Ltd
Delhi High Court · (2026) 07 DEL CK 0221
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12
High Courts20 Jul 2026Disposed Of
Ravinder Ahuja And Anr. & Anr. Vs M/S Bhagat Ram Om Prakash Agro Pvt Ltd.
Delhi High Court · (2026) 07 DEL CK 0222
Arbitration and Conciliation Act, 1996-Section 11(6), 12
High Courts20 Jul 2026Dismissed
Quintet Ventures Private Limited Vs Sandeep Gupta and Others
Calcutta High Court · 2026:CHC-OS:317-DB
Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order VII Rule 11
High Courts20 Jul 2026Allowed
Square Four Assets Management and Reconstruction Company Pvt Ltd. and Ors Vs Orient Beverages Limited
Calcutta High Court · (2026) 07 CAL CK 0122
Code of Civil Procedure, 1908-Order XXI Rule 35
High Courts20 Jul 2026Disposed of
Hindustan Unilever Limited Vs Anchor Health and Beauty Care Private Ltd.
Calcutta High Court · (2026) 07 CAL CK 0121
High Courts20 Jul 2026Dismissed
Sunil Kumar Jalan Vs Chandra Kumar Kanoria and Ors
Calcutta High Court · 2026:CHC-OS:318-DB
Companies Act, 1956-Section 10F, Section 111, Section 397, Section 398Companies Act, 2013-Section 58, Section 433
High Courts20 Jul 2026Dismissed
Sunil Kumar Jalan Vs Chandra Kumar Kanoria and Ors
Calcutta High Court · (2026) 07 CAL CK 0097
Companies Act, 1956-Section 10F, 111, 397, 398Companies Act, 2013-Section 58, 433
Tribunals and Commissions20 Jul 2026Dismissed
Bluefire Infotax Consultancy Pvt. Ltd. Vs VGA Developers Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal, Pricipal Bench, New Delhi · (2026) 07 NCLAT CK 0085
High Courts17 Jul 2026Allowed
Suresh and Others Vs The State of Tamil Nadu and Another
Madras High Court · (2026) 07 MAD CK 0204
Bharatiya Nyaya Sanhita, 2023-Section 191(2), 191(3), 296(b), 127(2), 115(2), 118(1), 351(2)
High Courts17 Jul 2026Allowed
Suresh and Others Vs State of Tamil Nadu and Another
Madras High Court · (2026) 07 MAD CK 0176
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 127(2), 191(2), 191(3), 296(b), 351(2)
High Courts17 Jul 2026Allowed
Vijay Kumar Sharma & Anr. Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 07 SHI CK 0215
Recruitment and Promotion RulesConstitution of India-Articles 14 and 16Himachal Pradesh Departmental Examination Rules, 1997-Rule 12, 11(1)