High Courts03 Jun 2026Disposed Of
Raghupathi Vs Vasantha Reddy
Karnataka High Court · (2026) 06 KAR CK 0209
Code Of Criminal Procedure, 1973 - Section 372
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 29 of 59,257
High Courts03 Jun 2026Dismissed
Vaishali Satish Kolte Vs Sub-Divisional Officer And Others
Bombay High Court · (2026) 06 BOM CK 0169
Code Of Civil Procedure, 1908-Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jun 2026
Dr. Yuvraj S/O. Dnyanoba Kolhe Vs State Of Maharashtra
Bombay High Court · (2026) 06 BOM CK 0168
High Courts03 Jun 2026
Raju S/O Radhakisan Gaikwad Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0167
High Courts03 Jun 2026
Puja Films, Now Known As Puja Entertainment (India) Ltd Through Habibulla Sayed Vs Tips Industries Pvt Ltd Also Known As Tips Music Ltd& Ors
Bombay High Court · (2026) 06 BOM CK 0164
High Courts03 Jun 2026Disposed Of
Karandeep Singh Vs Union Of India
Delhi High Court · (2026) 06 DEL CK 0153
High Courts03 Jun 2026Dismissed
M/s Amber Electrotech Ltd. And Anr Vs M/s Dollar Security And Support Services
Delhi High Court · (2026) 06 DEL CK 0149
Code of Civil Procedure, 1908- Section 96, Order 7 Rule 1, Order 7 Rule 11, Order 30 Rule 10, Order 41 Rule 1Delhi High Court Rules, 1996- Section 10Arbitration and Conciliation Act, 1996- Section 8
High Courts03 Jun 2026
S. Mugilarasan Vs State Of Tamil Nadu
Madras High Court · (2026) 06 MAD CK 0148
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(b)(ii)(C), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts03 Jun 2026
R.Jeyachandran Vs State Of Tamilnadu
Madras High Court · (2026) 06 MAD CK 0147
Bharatiya Nyaya Sanhita, 2023-Section 109(1), 269, 296(b), 351(3)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 109(1)
High Courts03 Jun 2026Allowed
D.Alagupandiyan Vs Deputy Superintendent Of Police And Others
Madras High Court · (2026) 06 MAD CK 0146
High Courts03 Jun 2026Disposed Of
Kuppamuthu Vs District Collector And Others
Madras High Court · (2026) 06 MAD CK 0145
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 64
High Courts03 Jun 2026Allowed/ Disposed Of
Karuppasamy Vs Superintendent Of Police And Others
Madras High Court · (2026) 06 MAD CK 0144
High Courts03 Jun 2026
Anand Vs State Of Tamilnadu
Madras High Court · (2026) 06 MAD CK 0143
Bharatiya Nyaya Sanhita, 2023-Section 109, 118(1), 191(2), 191(3), 269, 296(b)
High Courts03 Jun 2026
Nellai Siva Vs State Of Tamilnadu
Madras High Court · (2026) 06 MAD CK 0142
Bharatiya Nyaya Sanhita, 2023-Section 269, 318(4), 336(2), 336(3), 340(2)
High Courts03 Jun 2026
M.Kingston Jeyasingh Vs State Of Tamilnadu
Madras High Court · (2026) 06 MAD CK 0141
Bharatiya Nyaya Sanhita, 2023-Section 269, 318(4), 336(2), 336(3), 340(2)
High Courts03 Jun 2026Allowed/ Disposed Of
M/S. Summit Tools Corporation Vs Recovery Officer And Others
Madras High Court · (2026) 06 MAD CK 0140
High Courts03 Jun 2026Dismissed
Balakumaaran Agency Vs Coimbatore District Textile Workers Union And Others
Madras High Court · (2026) 06 MAD CK 0139
Constitution Of India, 1950-Article 226
High Courts03 Jun 2026Allowed
Geetha Vs State Of Tamil Nadu And Others
Madras High Court · (2026) 06 MAD CK 0138
Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum- Grabbers, Act, 1982-Section 2(ggg)
High Courts03 Jun 2026
Mari @ Mariappan Vs State
Madras High Court · (2026) 06 MAD CK 0137
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20 (B) (ii) (C), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts03 Jun 2026
Moidheen Vs State
Madras High Court · (2026) 06 MAD CK 0136
Bharatiya Nyaya Sanhita, 2023-Section 269, 316(2), 318(4), 351(3)