High Courts03 Jun 2026Disposed Of
M/s Star Medical Stor Vs Assistant Commissioner State Goods & Service Tax
Uttarakhand High Court · (2026) 06 UK CK 0103
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 31 of 59,257
High Courts03 Jun 2026Disposed Of
M/s Star Medical Stor Vs Assistant Commissioner State Goods & Service Tax
Uttarakhand High Court · (2026) 06 UK CK 0102
High Courts03 Jun 2026Disposed Of
M/s Star Medical Stor Vs Assistant Commissioner State Goods & Service Tax
Uttarakhand High Court · (2026) 06 UK CK 0101
High Courts03 Jun 2026Partly Allowed
Sudarshan Gupta & Another Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 06 UK CK 0100
Indian Penal Code, 1860 - Section 34, 300, 302, 304(II), 323, 452Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(2)5Code Of Criminal Procedure, 1973 - Section 313
High Courts03 Jun 2026
IN RE- Fatal Accident Renews Demand For Safety Barriers At Tikjek Cliff
Sikkim High Court · (2026) 06 SIK CK 0099
High Courts03 Jun 2026
Alfred Karthak Vs District Collector-Cum-Chairman Disaster Management & Ors.
Sikkim High Court · (2026) 06 SIK CK 0097
Limitation Act, 1963 - Section 5
High Courts03 Jun 2026
Minor Prashant Gurung & Ors. Vs Branch Manager National Insurance Company Ltd. & Anr.
Sikkim High Court · (2026) 06 SIK CK 0096
High Courts03 Jun 2026
Budhi Lall Manger Vs Branch Manager National Insurance Company Ltd.
Sikkim High Court · (2026) 06 SIK CK 0095
High Courts03 Jun 2026
Karma Sonam Bhutia Vs Union Of India & Ors.
Sikkim High Court · (2026) 06 SIK CK 0094
Supreme Court03 Jun 2026Allowed
Shephali Chakraborty Vs State Of West Bengal
Supreme Court Of India · (2026) 06 SC CK 0091
Constitution of India, 1950- Article 14, 15(3), 20(1), 21, 22(3), 22(4), 22(5), 22(6), 22(7)Code of Civil Procedure, 1908- Order 32Bharatiya Nagarik Suraksha Sanhita, 2023- Section?35(7), 46
High Courts03 Jun 2026Dismissed
Bijender Singh Vs Chander Bhan
Delhi High Court · (2026) 06 DEL CK 0090
Code of Civil Procedure, 1908- Section 96, Order 20 Rule 12, Order 22 Rule 12Hindu Succession Act, 1956- Section 8
High Courts03 Jun 2026Dismissed
Kailash Chand & Anr. Vs Adesh Kumar Barua
Delhi High Court · (2026) 06 DEL CK 0089
Code of Civil Procedure, 1908- Section 96, 151, Order 12 Rule 6Transfer of Property Act, 1882- Section 53A, 54Registration Act, 1908- Section 17(1)(A)
High Courts03 Jun 2026Dismissed
Pradyumna Kumar Borah Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 06 MEG CK 0074
High Courts03 Jun 2026
K.Krishnammal Vs District Collector And Others
Madras High Court · (2026) 06 MAD CK 0065
High Courts03 Jun 2026Allowed
Abhishek Rana Vs State Of HP & Ors
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0056
Indian Penal Code, 1860-Section 279, 337, 338Motor Vehicles Act, 1988-Section 185
High Courts03 Jun 2026Allowed
Rattan Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0055
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 3(5), 103(1), 106
High Courts03 Jun 2026Disposed Of
Sukhvinder Singh & Anr Vs State Of HP & Anr
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0054
Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 34, 201, 423, 427, 448, 454, 506Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 227, 482
High Courts03 Jun 2026Dismissed
Shahjahan Ali Vs State Of H.P. Ors
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0053
Constitution Of India, 1950-Article 226(1)Indian Penal Code, 1860-Section 302, 376, 511
High Courts03 Jun 2026Dismissed
UCO Bank Vs State Of HP & Ors
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0052
Constitution Of India, 1950-Article 226Bharatiya Nyaya Sanhita, 2023-Section 302, 316(5)Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 482