High Courts03 Aug 2026Dismissed
Sudhir Chandra Das Vs State of West Bengal and Others
Calcutta High Court · (2026) 08 CAL CK 2992
West Bengal Land Reforms Act, 1955-Section 54West Bengal Land Reforms and Tenancy Tribunal Act, 1997-Section 10(2), 10(1), 10, 6, 6(b), Clause (a) of Section 6, (b), (c) of Section 6, (d), (e) of Section 6, (c) and (d), (a) and (c) of Section 6, (b) and (d), sub-section (b) of Section 6Limitation Act, 1963-Section 29(2), 3, 4 to 24, Article 137