High Courts03 Aug 2026Dismissed
Ram Lakhan Prasad Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2526
Indian Penal Code-Section 302Bihar Board’s Miscellaneous Rules, 1958-Rule 178Bihar Service Code-Rule 96, 99, 100
JUDGMENT DATABASE
Search 11,89,755 Indian judgments.
11,89,755 judgments in All Courts · page 292 of 59,488
High Courts03 Aug 2026Disposed Of
Dimpal Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2533
High Courts03 Aug 2026Disposed Of
Subash Chand Gupta & Anr. Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2534
High Courts03 Aug 2026Disposed Of
Sunil Kumar Gayasen Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2535
High Courts03 Aug 2026Dismissed
Kawita Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2537
High Courts03 Aug 2026Allowed
Nirmala Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2539
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005-Rule-14, Rule 19, sub-rule (3) of Rule 18, 14, sub-rules (3) to (23) of Rule 17, 17(3) to 17(23), 18
High Courts03 Aug 2026Dismissed
Nageshwar Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2542
Criminal Procedure Code, 1973-Section 372, 313, 378Indian Penal Code-Section 307/34, 504, 506, 323, 504 and 506, 341, 307, 379, 34, 506 and 307, 504/506/307/34, 341/34, 323/34, 504/34 and 506/34Probation of Offenders Act
High Courts03 Aug 2026Disposed Of
M/s. Krish Polypack Pvt. Ltd. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2543
Companies Act, 1956BIADA Act, 1974-Section 6(2), 6(2)(a)
High Courts03 Aug 2026Dismissed
Anil Kumar Vs The Patna Regional Development Authority & Ors.
Patna High Court · (2026) 08 PAT CK 2544
Limitation Act, 1963-Section 5, 14Code of Civil Procedure, 1908-Section 11, Order II, Rule 2
High Courts03 Aug 2026Allowed
Raviranjan Prasad & Ors. Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 2545
Indian Penal Code-Sections 302, 323, 341, 307, 34, 302/34, 341/34, 323/34, 307/34, 341/323/307/34, 341/323/325/34Cr.P.C.-Section 313, 164
High Courts03 Aug 2026Allowed
Amrendra Kumar Singh & Anr. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2550
Constitution of India-Articles 14 and 21
High Courts03 Aug 2026Allowed
Gulnavaz Sarfraz Ahemad Bhisti Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 08 GUJ CK 1836
Criminal Procedure Code, 1973-Section 482Indian Penal Code-Sections 376, 323, 504, 506(2), 384 and 385I.T.Act-Section 66(b)
High Courts03 Aug 2026Disposed Of
State Of Gujarat - Thro' Satishkumar A Mehta Vs Swami Sadanandji Gurudatt
Gujarat High Court · (2026) 08 GUJ CK 1687
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 419, 413Drugs and Cosmetics Act-Sections 33 EEC(B), 33 EEC(C), 33I(1)(A)Code of Criminal Procedure, 1973-Section 378(1)(a) & (b), 378(1)(b), 372, 378(4), 374, 200, 2(wa)
High Courts03 Aug 2026Dismissed
Shardulbhai Unadbhai & Ors. Vs State Of Gujarat
Gujarat High Court · (2026) 08 GUJ CK 1686
Land Acquisition Act, 1894-Section 4, 6, 11(1), 18, 9
Tribunals and Commissions03 Aug 2026Dismissed
G Subramania Koushik Vs Hindustan Photo Films Manufacturing Company Ltd
National Company Law Appellate Tribunal · (2026) 08 NCLAT CK 1831
Code-Section 36(4)
High Courts03 Aug 2026Disposed of
Narayan Prasad Behera Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1539
BNS-Section 482BNSS-Sections 3(5), 315, 316, 336 (2), 337, 338, 339 and 631Cr.P.C.-Section 438, 41-A
High Courts03 Aug 2026Disposed Of
Swarnalata Mohanty Vs Branch Manager, Indusind Bank Finance Limited & Ors.
Orissa High Court · (2026) 08 OHC CK 1557
Constitution of India-Article 226 and 227
High Courts03 Aug 2026Dismissed
Manoj Kumar Das & Ors. Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1558
Code of Civil Procedure, 1908-Section 114, Order XLVII, Rule 1, 47 Rule 1, 47, 1 of Order XLVIIHigh Court of Orissa Rules, 1948-Chapter XII, Rule 34Right to Information Act, 2005
High Courts03 Aug 2026Dismissed
Laxmidhar Majhi Vs State Of Odisha & Ors.
Orissa High Court · (2026) 08 OHC CK 1559
Odisha Civil Services (Pension) Rules, 1992-Rule 7Indian Evidence Act
High Courts03 Aug 2026Allowed
Sukanti Padhan Vs Narasingha Padhan
Orissa High Court · (2026) 08 OHC CK 1560
Code of Civil Procedure-Section 24Orissa High Court Video Conferencing for Courts Rules, 2020