JUDGMENT DATABASE

Search 11,95,254 Indian judgments.

11,95,254 judgments in All Courts · page 313 of 59,763

High Courts04 Aug 2026Allowed

Holitech India Private Limited Vs Union Of India & Ors.

Delhi High Court · (2026) 08 DEL CK 4265

Customs Act, 1962-Chapter XIVA, Section 127B, 127C, 127C(2), 127C(3), 127C(4), 127C(5), 127C(5A), 127C(7), 127C(8), 127C(8A), 127C(10), 127C(11), 127C(12)Customs (Import of Goods at Concessional Rate of Duty) Rules, 2017Finance Act, 2025

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High Courts04 Aug 2026

Obinna Theodore Onyento Vs Union Of India & Ors.

Delhi High Court · (2026) 08 DEL CK 4222

Foreigners Act, 1946

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High Courts04 Aug 2026

Food Corporation Of India & Ors. Vs Prasant Kumar Satapathy

Delhi High Court · (2026) 08 DEL CK 4223

Code of Civil Procedure, 1908-Section 151Food Corporation of India (Staff) Regulations, 1971-Regulation 22(2A), 58

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High Courts04 Aug 2026

Union Of India & Anr. Vs Pooja Khanna

Delhi High Court · (2026) 08 DEL CK 4224

Indian Penal Code, 1860-Section 419/420/467/471/34The Notaries Act, 1952-Section 3, 4, 5, Sub-section 2 of Section 5, 7A, 9, 10, 12, 15The Notaries Rules, 1956-Rule 3, 4, 6, 7, 7A, 8, 8(1)(c), 8(4), 8(4A)

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High Courts04 Aug 2026

Vipin Jain Vs The State Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 08 DEL CK 4305

Bharatiya Nyaya Sanhita, 2023-Sections 289/125(a)IPC-Sections 287/337Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts04 Aug 2026

Pankaj Kumar Vs Anuradha Yadav & Ors.

Delhi High Court · (2026) 08 DEL CK 4301

BNSS-Section 144Cr.P.C-Section 125

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High Courts04 Aug 2026

Vijay Kumar Gupta Vs State NCT Of Delhi

Delhi High Court · (2026) 08 DEL CK 4300

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High Courts04 Aug 2026Allowed

Aasif Saifi Vs State Govt. Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 08 DEL CK 4299

Bharatiya Nyaya Sanhita, 2023-Section 67, 308/238/351/79IPC-Section 376B, 376, 383/201/503/509Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts04 Aug 2026Allowed

Shaina Malik @ Shabina Vs The State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 08 DEL CK 4311

Indian Electricity Act, 2003-Section 135Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts04 Aug 2026

Yogesh Vats Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 08 DEL CK 4310

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High Courts04 Aug 2026Allowed

Naveen Aggarwal Vs State Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4280

IPC-Section 287, 304-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts04 Aug 2026Allowed

Charu Tanya & Ors

Gauhati High Court · (2026) 08 GAU CK 4116

Block Education Officer (Group-B Gazetted) Recruitment Rules, 2017-Rule 10, 11Right of Children to Free and Compulsory Education Act, 2009

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High Courts04 Aug 2026Disposed Of

Ms Mary Megu Vs The State Of AP & Ors.

Gauhati High Court · (2026) 08 GAU CK 3880

Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4

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High Courts04 Aug 2026Disposed Of

Smti Omi Taga Vs The State Of AP & Ors.

Gauhati High Court · (2026) 08 GAU CK 3884

Arunachal Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 2003-Section 4

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High Courts04 Aug 2026Allowed

Bitopan Kalita Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 08 GAU CK 3903

Code of Criminal Procedure, 1973-Section 374 (2), 313, 164Indian Penal Code, 1860-Section 354, 387, 506Protection of Children from Sexual Offences Act, 2012-Section 8, 4, 30, 29

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High Courts04 Aug 2026Disposed Of