JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 59,763 of 59,900
High Courts06 May 1881
Woopendro Nath Sircar and Another Vs Brojendranath Mundul
Calcutta High Court · (1881) ILR (Cal) 346
High Courts06 May 1881
Reasut Hossein and Another Vs Chorwar Singh and Others
Calcutta High Court · (1881) ILR (Cal) 470
High Courts04 May 1881
Rajendro Kishore Singh Vs Bulaky Mahton and Others
Calcutta High Court · (1881) ILR (Cal) 367
Limitation Act, 1963 — Section 14
High Courts03 May 1881
Sibbosoondery Dabia Vs Bussoomutty Dabia and Others
Calcutta High Court · (1881) ILR (Cal) 191
High Courts03 May 1881
Punnoo Singh and Others Vs Nirghin Singh and Others
Calcutta High Court · (1881) ILR (Cal) 298
High Courts29 Apr 1881
Chundee Churn Roy Chowdhry and Another Vs Womes Chunder Chatterjee and Another
Calcutta High Court · (1881) ILR (Cal) 293
Evidence Act, 1872 — Section 167
High Courts29 Apr 1881
Jogul Kishore Vs Jotendro Mohun Tagore and Others
Calcutta High Court · (1881) ILR (Cal) 357
High Courts28 Apr 1881
Gunga Bishen Bhugut and Others Vs Raghoonath Ojha
Calcutta High Court · (1881) ILR (Cal) 381
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Apr 1881
Radha Proshad Wasti and Others Vs Esuf and Others
Calcutta High Court · (1881) ILR (Cal) 414
High Courts25 Apr 1881
Lackersteen and Others Vs Rostan and Others
Calcutta High Court · (1881) ILR (Cal) 32
High Courts22 Apr 1881
Hoolash Kooer Vs Kassee Proshad and Another
Calcutta High Court · (1881) ILR (Cal) 369
High Courts21 Apr 1881
Googlee Sahoo Vs Premlall Sahoo and Another
Calcutta High Court · (1881) ILR (Cal) 148
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts21 Apr 1881
The Empress Vs Gopal Dhanuk.
Calcutta High Court · (1881) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 211
High Courts21 Apr 1881
Womesh Chunder Ghose Vs Shama Sundari Bai
Calcutta High Court · (1881) ILR (Cal) 98
Evidence Act, 1872 — Section 65(c)
High Courts20 Apr 1881
Doorga Narain Sen Vs Baney Madhub Mozoomdar
Calcutta High Court · (1881) ILR (Cal) 199