Judgments · CourtKutchehry

High Courts01 Jun 2026Dismissed

Kaushalya Devi (Deceased) Through Her Lrs Dinesh Shandil & Others Vs Benu Garg And Others

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0008

Himachal Pradesh Tenancy And Land Reforms Act, 1972-Section 118Code Of Civil Procedure, 1908-Section 80Registration Act, 1908-Section 59, 60, 60(2), 62

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High Courts01 Jun 2026Dismissed

Rajeshwar Sabarwal & Ors Vs M/S Royal Apple Merchants

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0007

Negotiable Instruments Act, 1881-Section 138, 141, 142Code Of Criminal Procedure, 1973-Section 204, 482

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High Courts01 Jun 2026iii Anvar P.V. vs. P.K. Basheer & ors.

Nirmal Malakar Vs Larisa Enterprises Pvt. Ltd. & Anr

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0006

Code Of Civil Procedure, 1908-Order 12 Rule 8, Order 11 Rule 14Bharatiya Sakshya Adhiniyam, 2023-Section 60, 62, 63, 63(4),Evidence Act, 1872-Section 59, 62, 63, 65, 65A, 65(B), 65B(1), 65B(2), 65B(4)

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High Courts01 Jun 2026Dismissed

Pradeep Kumar Vs Reeta Devi

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0005

Hindu Marriage Act, 1955-Section 13, 13(1)(ia), 13(1) (ib)Code Of Criminal Procedure, 1973-Section 125

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High Courts01 Jun 2026Disposed Of

Sunil Kumar Vs State Of HP And Others

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0004

Indian Penal Code, 1860-Section 279, 337

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High Courts01 Jun 2026Disposed Of

Sainik Industries Pvt. Ltd Vs Indian Sugar Manufacturing Company Limited

Delhi High Court · (2026) 06 DEL CK 0003

Code of Civil Procedure, 1908- Section 89, Order 23 Rule 1, Order 23 Rule 1(4)Court Fee Act, 1870- Section 16

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High Courts01 Jun 2026Allowed

Delhi Andaman And Nicobar Islands Civil Service Officers Association & Ors. Vs Union Of India & Ors

Delhi High Court · (2026) 06 DEL CK 0002

Constitution of India, 1950- Article 14, 300, 309Government of National Capital Territory of Delhi (GNCTD) Act, 1991- Section 45C

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High Courts01 Jun 2026Allowed

Dr Atul Pandey & Ors. Vs Union Of India & Ors.

Delhi High Court · (2026) 06 DEL CK 0001

Constitution of India, 1950- Article 14, 300, 309Government of National Capital Territory of Delhi (GNCTD) Act, 1991- Section 45C

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High Courts31 May 2026Disposed Of

Kaushalya Turkiya W/o Cheduream Turkiya Vs State of Chhattisgarh & Ors

Chhattisgarh High Court · (2026) 05 CHH CK 1504

Chhattisgarh Panchayat Raj Adhiniyazm, 1993 - Section 21(4)Constitution Of India, 1950 - Article 226

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High Courts30 May 2026Disposed Of

Raju Chowdhary Vs State of Jammu and Kashmir

Jammu And Kashmir High Court · (2026) 05 J&K CK 1549

J&K Land Acquisition Act, 1990- Section 4, 6, 17, 18

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High Courts30 May 2026Disposed Of

Akash Kumar Vs Narcotics Control Bureau

Delhi High Court · (2026) 05 DEL CK 1522

Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8(c), 18(b), 29, 37, 37(1)(b)(ii), 67

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High Courts30 May 2026Disposed Of

NNaka Christian Ilechukwu Vs Ncb

Delhi High Court · (2026) 05 DEL CK 1521

Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 29, 37, 54, 67

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High Courts30 May 2026Disposed Of

Bhim Singh Vs State (N.C.T Of Delhi)

Delhi High Court · (2026) 05 DEL CK 1520

Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 34, 302, 304B, 498A

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High Courts30 May 2026Dismissed

M/s Devendra Construction Vs Deputy Commissioner

Uttarakhand High Court · (2026) 05 UK CK 1509

Uttarakhand Goods And Services Tax Act, 2017 - Section 74, 107

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High Courts30 May 2026Disposed Of

Ram Prakash Yadav Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2026) 05 UK CK 1235

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High Courts30 May 2026Disposed Of

Vyas Narayan Mishra Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2026) 05 UK CK 1234

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High Courts30 May 2026Dismissed

Dr. Navneet Parmar & Ors Vs State of Uttarakhand And Others

Uttarakhand High Court · (2026) 05 UK CK 1233

University Act, 2009 - Section 11, 11(1), 11(2), 11(3)Uttarakhand (Ayush Ayurvedic College Teachers) Service Rules, 2011 - Rule 5University Grants Commission Regulations Of Minimum Qualifications For Appointment Of Teachers And Other Academic Staff In Universities And Colleges And Measures For The Maintenance Of Standards In Higher Education, 2018 - Regulation 7.3

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High Courts30 May 2026Disposed Of