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High Courts06 Aug 2026Dismissed

Soma Devi (deceased) through LRs Vs Sudershan Singh & Ors.

High Court Of Himachal Pradesh · (2026) 08 SHI CK 1280

Himachal Pradesh Tenancy and Land Reforms Act, 1972-Section 104, Chapter X, sub-section (8)(a) of Section 104, 86, sub-section (1) of section 86, Chapter IX, sub section (4) of Section 104, 112H.P. Tenancy and Land Reforms Rules, 1975-Rule 29, 28CPC-Order 41, r.27, III, Rules 1 and 2, 41 Rule 27, Section 35-B, 115, 35B, 148, XLI Rule 27(1)
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High Courts06 Aug 2026Dismissed

Jagdev Chawla Vs Kamal Jain

Delhi High Court · 2026:DHC:6378

Code of Civil Procedure, 1908-Section 96, Section 2(12), Order XI Rule 14, Order XVI Rule 1A, Order XVIII Rule 17, Order XLI Rule 1Delhi Rent Control Act, 1958Indian Evidence Act, 1872-Section 73
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High Courts06 Aug 2026Disposed of

Court On Its Own Motion Vs State

Delhi High Court · 2026:DHC:6342-DB

Code of Criminal Procedure, 1973-Section 395, Section 482, Section 190, Section 197, Section 203, Section 319Prevention of Corruption Act, 1947-Section 6Prevention of Corruption Act, 1988-Section 7, Section 10, Section 11, Section 13, Section 15, Section 19
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