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11,85,135 judgments in All Courts · page 44 of 59,257

Supreme Court27 May 2026Allowed/Disposed Of

Directorate General Of Goods And Services Tax Intelligence (Hqs) & Ors Vs Gameskraft Technologies Private Limited And Ors

Supreme Court Of India · (2026) 05 SC CK 1552

Constitution of India, 1950- Article 14, 19, 19(1)(g), 31A, 31C, 32, 38, 47, 141, 245, 245(1), 245(2), 246, 246A, 248, 252(1), 254, 265, 279A, 300A, 301, 366(12), 366(12A), 366(26A), 366(28), 366(29A)Contract Act 1872- Section 23, 30, 76, 77, 18, 19, 80, 81, 82, 83, 84, 85, 86, 87, 88, 89, 90, 91, 92, 93, 94, 95, 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 111, 112, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 130Transfer of Property Act, 1882- Section 2(2), 3
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Supreme Court27 May 2026Allowed

Dineshchand Surana Vs Uco Bank

Supreme Court Of India · (2026) 05 SC CK 1458

Constitution of India, 1950- Article 141Bhartiya Nyaya Suraksha Sanhita, 2023- Section 359, 359(1), 359(2), 395, 395(1), 395(1)(b), 395(3), 395(5)Code of Criminal Procedure, 1973- Section 29, 320, 357, 357(1), 357(3)
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High Courts27 May 2026

Geetha Vs Simon And Other

Madras High Court · (2026) 05 MAD CK 1335

Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 317, 255(2), 357(3)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 355
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