High Courts27 May 2026
Ramu Vs State
Madras High Court · (2026) 05 MAD CK 1331
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 326(a)
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Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 45 of 59,257
High Courts27 May 2026
Sankar Vs State
Madras High Court · (2026) 05 MAD CK 1330
Bharatiya Nyaya Sanhita, 2023-Section 109, 109(1), 118(1), 269, 296(b), 351(3)
High Courts27 May 2026Dismissed
Deepansu Sekhar Nanda Vs State Of Odisha And Another
Orissa High Court · (2026) 05 OHC CK 1290
Constitution Of India, 1950-Article 14, 226, 227Odisha Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2007-Section 9(1)Odisha Education Act, 1969-Section 3(i), 3(j)
High Courts27 May 2026Dismissed
Rajendra Prasad Badoni Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1212
Bhartiya Nyaya Sanhita, 2023 - Section 152
High Courts27 May 2026Dismissed
Bhawana Kashyap Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1211
High Courts27 May 2026Disposed Of
Koshiya Ghati Krishi Evam Millets Utpadan And Vipran Sehkari Sangh Limited Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1210
High Courts27 May 2026Dismissed
Yogesh Chaudhary & Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1209
High Courts27 May 2026Disposed Of
Dr. Jitendra Kwatra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1208
High Courts27 May 2026Disposed Of
Gurmail Singh Vs Disrict Magistrate Rudrapur And Another
Uttarakhand High Court · (2026) 05 UK CK 1207
High Courts27 May 2026Dismissed
Madhav Goel Vs Indian Institute Of Technology Roorkee (IIT Roorkee) And Another
Uttarakhand High Court · (2026) 05 UK CK 1206
High Courts27 May 2026Disposed Of
ICICI Home Finance Company Ltd. Vs District Magistrate And Another
Uttarakhand High Court · (2026) 05 UK CK 1205
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts27 May 2026Disposed Of
ICICI Home Finance Company Ltd. Vs District Magistrate Haridwar And Another
Uttarakhand High Court · (2026) 05 UK CK 1204
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts27 May 2026Disposed Of
ICICI Home Finance Company Ltd. Vs District Magistrate And Another
Uttarakhand High Court · (2026) 05 UK CK 1203
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts27 May 2026Disposed Of
ICICI Home Finance Company Ltd. Vs District Magistrate Haridwar And Another
Uttarakhand High Court · (2026) 05 UK CK 1202
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts27 May 2026Allowed
Ramesh Chandra Alias Ramesh Kumar Vs District Magistrate & Others
Uttarakhand High Court · (2026) 05 UK CK 1201
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 157A
High Courts27 May 2026Disposed Of
Icici Home Finance Company Vs Chief Judicial Magistrate & Others
Uttarakhand High Court · (2026) 05 UK CK 1200
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14
High Courts27 May 2026Dismissed
P S Logistic Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 1199
High Courts27 May 2026Allowed
Harish Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1198
Uttarakhand Excise Act, 1910 - Section 11(1), 11(2), 36Uttaranchal Excise (Settlement Of Licenses For Retail Sale Of Foreign Liquor And Beer) Rules, 2001 - Rule 18
High Courts27 May 2026Disposed Of
M/s Pooran Chandra Verma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 1197
High Courts27 May 2026
Branch Manager, National Insurance Company Limited Vs Sanjay Subba And Others
Sikkim High Court · (2026) 05 SIK CK 1105