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11,85,135 judgments in All Courts · page 49 of 59,257

High Courts26 May 2026Allowed

Manoj Kumar G & Ors Vs State Of Karnataka

Karnataka High Court · (2026) 05 KAR CK 0865

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2), 118(1), 189(2), 190, 191(2), 191(3), 351(2), 352Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6, 11(iv), 12
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High Courts26 May 2026Allowed

Vikram S. Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 05 KAR CK 0864

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 64, 78, 87, 127(4), 137(2)Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6, 11(iv), 12
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High Courts26 May 2026Allowed

G. T. Pampapathi Vs State Of Karnataka

Karnataka High Court · (2026) 05 KAR CK 0862

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 49, 109, 115(2), 118(2), 126(2), 189(2), 190, 191(2), 191(3), 351(2), 352Karnataka Police Act, 1963 - Section 55
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High Courts26 May 2026Allowed

G. T. Pampapathi Vs State Of Karnataka

Karnataka High Court · (2026) 05 KAR CK 0861

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 49, 115(2), 118(1), 126(2), 189(2), 190, 191(2), 191(3), 351(2), 352Karnataka Police Act, 1963 - Section 55
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High Courts26 May 2026Dismissed

Ritik Rathore Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0837

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 21(b), 29Bharatiya Sakshya Adhiniyam, 2023-Section 49Evidence Act, 1872-Section 54
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High Courts26 May 2026Allowed

Union Of India And Anr Vs Delhi Race Club (1940) Ltd

Delhi High Court · (2026) 05 DEL CK 0732

Constitution of India, 1950- Article 226Code of Civil Procedure, 1908- Section 2(9), 80, Order 43 Rule 1, Order 43 Rule 1(a), Order 43 Rule 1(b), Order 43 Rule 1(c), Order 43 Rule 1(d), Order 43 Rule 1(e), Order 43 Rule 1(f), Order 43 Rule 1(g), Order 43 Rule 1(h), Order 43 Rule 1(i), Order 43 Rule 1(j), Order 43 Rule 1(k), Order 43 Rule 1(l), Order 43 Rule 1(m), Order 43 Rule 1(n), Order 43 Rule 1(o), Order 43 Rule 1(p), Order 43 Rule 1(q), Order 43 Rule 1(r), Order 43 Rule 1(s), Order 43 Rule 1(t), Order 43 Rule 1(u), Order 43 Rule 1(v), Order 43 Rule 1(w)Public Premises (Eviction of Unauthorized Occupants) Act, 1971- Section 2(g), 4, 4(1), 4(2)(b)(ii), 10, 15
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