High Courts26 May 2026
Vikash Agarwal Vs Reserve Bank Of India And Ors
Calcutta High Court · (2026) 05 CAL CK 1470
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 48 of 59,257
High Courts26 May 2026
Gokul Chand Agarwal Vs Reserve Bank Of India And Ors
Calcutta High Court · (2026) 05 CAL CK 1469
High Courts26 May 2026Dismissed
Ranjit Mishra & Anr Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1291
High Courts26 May 2026Disposed Of
Parmeshwari Prasad & Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1216
High Courts26 May 2026Dismissed
Agriculture Insurance Company Of India Ltd. Vs Kashmir Singh And Others
Uttarakhand High Court · (2026) 05 UK CK 1215
High Courts26 May 2026Dismissed
Agriculture Insurance Company Of India Ltd. Vs Gurpreet Singh And Others
Uttarakhand High Court · (2026) 05 UK CK 1214
High Courts26 May 2026Disposed Of
Vimla Gururani & Ors Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 05 UK CK 1213
High Courts26 May 2026Disposed Of
State Of Uttarakhand And Another Vs Neeru Garg And Another
Uttarakhand High Court · (2026) 05 UK CK 1196
Administrative Tribunals Act, 1985 - Section 4, 4(2), 4(3), 5, 18, 25Constitution Of India, 1950 - Article 32, 226, 226(2), 227, 323A, 323B
High Courts26 May 2026Disposed Of
Jasiel Sething Subba Vs State Of Sikkim & Ors
Sikkim High Court · (2026) 05 SIK CK 1097
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 64, 126, 127, 129, 130
High Courts26 May 2026
Union Of India Vs M/s Nar Bahadur Dahal (NBD)
Sikkim High Court · (2026) 05 SIK CK 1096
Arbitration And Conciliation Act, 1996 - Section 34, 37(1)Limitation Act, 1963 - Section 3
High Courts26 May 2026Dismissed
M/S Traders And Properties Owners Association (Regd.) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1099
Constitution Of India, 1950-Article 226, 227Punjab Town Improvement Act, 1922-Section 55
High Courts26 May 2026Allowed
Rahul Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1098
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439
High Courts26 May 2026Allowed
Jaswinder Singh & Anr Vs State Of Punjab & Anr
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1097
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 120B, 420, 465, 468, 471Code Of Criminal Procedure, 1973-Section 320, 482
High Courts26 May 2026Dismissed
Shah Nazar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1096
Code Of Criminal Procedure, 1973-Section 161, 173, 482Indian Penal Code, 1860-Section 323, 380, 454
High Courts26 May 2026Disposed Of
Jatinder Singh Alias Kalu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1095
Bharatiya Nyaya Sanhita, 2023-Section 491, 528Code Of Criminal Procedure, 1973-Section 446
High Courts26 May 2026Disposed Of
Abdul Khalid Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1094
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 491, 528Code Of Criminal Procedure, 1973-Section 446
High Courts26 May 2026Dismissed
Ashish Bharti @ Ishu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1093
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 61(2), 80
High Courts26 May 2026Allowed
Ekpreet Singh @ Expreet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1092
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15(c), 60Bharatiya Nyaya Sanhita, 2023-Section 341
High Courts26 May 2026Disposed Of
Lalit Bhushan @ Montu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1091
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 37, 15, 22(c), 29, 61, 67, 85Code Of Criminal Procedure, 1973-Section 173
High Courts26 May 2026Allowed
Iqbal Singh @ Pala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 1090
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 22, 29