High Courts17 Nov 1911
Kherode Chandra Roy Chowdhury Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 377
Penal Code, 1860 (IPC) — Section 292
JUDGMENT DATABASE
Search 11,97,992 Indian judgments.
11,97,992 judgments in All Courts · page 58,983 of 59,900
High Courts17 Nov 1911
Khirode Chunder Roy Chowfhury Vs Emperor
Calcutta High Court · 13 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 292
High Courts17 Nov 1911
Peediangadi Cheriyapurayil Cheeria Imbichi Beebi and Others Vs Puthiyangadi Cheriyapurayil Syed Ali and Others and Puthiyangadi Cheriyapurayil Syed Ali Hamida alias Kohyanbi Koya Tangal
Madras High Court · 13 Ind. Cas. 791
High Courts16 Nov 1911Dismissed
Emperor Vs Hari Govind Limaye
Bombay High Court · (1912) 14 BOMLR 40 : 13 Ind. Cas. 827
Press and Registration of Books Act, 1867 — Section 3
High Courts16 Nov 1911Allowed
Abdul Ghani Vs Abdul Majid
Allahabad High Court · 13 Ind. Cas. 116
Limitation Act, 1963 — Section 5
High Courts16 Nov 1911Allowed
Huran Bibi and Another Vs Hingan Bibi
Allahabad High Court · (1912) ILR (All) 148
High Courts16 Nov 1911
Subiha Pillay and Others Vs Velappa Naicken and Another
Madras High Court · 13 Ind. Cas. 176
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts16 Nov 1911
Nataraja Iyer Vs The South Indian Bank of Tinnevelly and Another
Madras High Court · (1914) ILR (Mad) 51
High Courts16 Nov 1911
T. Venkatagiri Aiyar and Others Vs P. Sadagopachariar
Madras High Court · (1912) 22 MLJ 129
High Courts16 Nov 1911
Polima Achanna (died) and Others Vs Maddipati Venkataramanna
Madras High Court · (1912) 22 MLJ 127
High Courts16 Nov 1911
Nataraja Iyer Vs The South India Bank, thro' their Agent Subbiah Iyer and Another
Madras High Court · 13 Ind. Cas. 91 : (1912) 22 MLJ 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 54
High Courts16 Nov 1911
Subbiah Pillai and Others Vs Vellappa Naicker and Others
Madras High Court · (1912) 22 MLJ 124
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Trusts Act, 1882 — Section 91
High Courts16 Nov 1911
Nataraja Iyer Vs The South India Bank and Another
Madras High Court · 13 Ind. Cas. 91
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts16 Nov 1911
Polina Achanna and Others Vs Madipati Venkataramana
Madras High Court · 13 Ind. Cas. 175
Madras Rent Recovery Act, 1865 — Section 10, 70
High Courts15 Nov 1911
Perincheri Kovummal Packrichi Vs Perincheri Kovummal Keenhacha
Madras High Court · 13 Ind. Cas. 236
High Courts15 Nov 1911Dismissed
Nawab Nurullah Khan Vs Musammat Hayatunnissa and Others
Allahabad High Court · 13 Ind. Cas. 155
High Courts15 Nov 1911
Cheriyonni alias Aninhat Moothavar styled Payyoramala Kothe Raman Vs Nhera Poyile Parkum Minjer Packer and Another
Madras High Court · 13 Ind. Cas. 174