High Courts03 May 1910Dismissed
Jai Narain Vs Mitthu Lal and Others
Allahabad High Court · 6 Ind. Cas. 375
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 58,985 of 59,802
High Courts03 May 1910
Nandikolla Gopalan and Others Vs Sri Raja Manyam Mahalakshmi Amma Zemindarini Garu and Others
Madras High Court · 7 Ind. Cas. 8
Transfer of Property Act, 1882 — Section 106, 111
High Courts02 May 1910Allowed
Ramadhin Bania Vs Sewbalak Singh
Calcutta High Court · (1910) ILR (Cal) 714
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195, 439, 476
High Courts02 May 1910
Ramdin Bania Vs Sew Baksh Singh
Calcutta High Court · 6 Ind. Cas. 473
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 May 1910Dismissed
Abdul Shakur Vs Abdul Ghafur and Another
Allahabad High Court · 6 Ind. Cas. 358
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts30 Apr 1910
Rambaran Upaddhia and Another Vs Kashi Upaddhia and Others
Allahabad High Court · 6 Ind. Cas. 400
High Courts29 Apr 1910
The Secretary of State for India in Council Vs Gopisetti Narayanaswami Naidu Garu, Receiver, Nidadavole and Meedur Estate
Madras High Court · (1911) ILR (Mad) 151
Survey and Boundaries Act, 1897 — Section 13
High Courts29 Apr 1910
Mukti Gopaludu and Another Vs Sri Sri Sri Krishna Chandra Gajapati Narayana Deo Maharajahlingam, Minor by his Guardian, The Collector of Gunjam and Others
Madras High Court · 6 Ind. Cas. 876
High Courts29 Apr 1910Dismissed
Ghazaufar Ali Khan Vs Musammat, Kaniz Fatima and Another
Calcutta High Court · (1910) 04 CAL CK 0049
High Courts29 Apr 1910Allowed
Baneswar Mukherji Vs Umesh Chandra Chakrabarti
Calcutta High Court · (1910) ILR (Cal) 626
High Courts29 Apr 1910
Baneswar Mukherji and Another Vs Umesh Chandra Chakrabarti
Calcutta High Court · 7 Ind. Cas. 875
High Courts29 Apr 1910Allowed
Ram Lal Sukul Vs Bhela Gazi
Calcutta High Court · (1910) ILR (Cal) 709
Bengal Tenancy Act, 1885 — Section 159, 160(g), 22(2)
High Courts29 Apr 1910
Ram Lal Sukul and Others Vs Bhela Gazi and Others
Calcutta High Court · 6 Ind. Cas. 370
High Courts29 Apr 1910
Mrinalini Dasi and Another Vs Abinash Chunder Dutt and Others
Calcutta High Court · 6 Ind. Cas. 508
Land Acquisition Act, 1894 — Section 32
High Courts29 Apr 1910Dismissed
Ghazaffar Ali Khan Vs Musammat Kaniz Fatima
Bombay High Court · (1910) 12 BOMLR 447
High Courts29 Apr 1910Dismissed
Tafazul Husain Vs Than Singh and Another
Allahabad High Court · 6 Ind. Cas. 426
High Courts29 Apr 1910Dismissed
Raghunandan Lal and Others Vs Matru Mal
Allahabad High Court · 6 Ind. Cas. 404