High Courts09 Jun 1881
Jonmenjoy Mulliek Vs Dossmoney Dossee
Calcutta High Court · (1881) ILR (Cal) 714
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,119 of 59,257
High Courts06 Jun 1881
Robarts Vs Harrison
Calcutta High Court · (1881) ILR (Cal) 333
Limitation Act, 1877 — Section 176
High Courts03 Jun 1881
Nobin Krishna Bose and Another Vs Mon Mohun Bose and Others
Calcutta High Court · (1881) ILR (Cal) 573
High Courts03 Jun 1881
In Re: Riasat Ali, alias Babu Miya, alias Bodiuzzuma <BR> The Empress
Calcutta High Court · (1881) ILR (Cal) 352
Penal Code, 1860 (IPC) — Section 463, 464
High Courts31 May 1881
Parbath Chund Deb Vs Ain-ud-Deen and Others
Calcutta High Court · (1881) ILR (Cal) 577
High Courts31 May 1881
Sheikh Akbar Vs Sheikh Khan and Another
Calcutta High Court · (1881) ILR (Cal) 256
Limitation Act, 1963 — Article 64
High Courts31 May 1881
Wood Vs The Corporation of the town of Calcutta
Calcutta High Court · (1881) ILR (Cal) 322
High Courts31 May 1881
Mohabeer Pershad Singh Vs Mohabeer Singh
Calcutta High Court · (1881) ILR (Cal) 591
Specific Relief Act, 1877 — Section 9
High Courts30 May 1881
Lokessur Koer Vs Purgun Roy and Others
Calcutta High Court · (1881) ILR (Cal) 418
High Courts30 May 1881
Ram Chunder Shaha and Others Vs Manick Chunder Banikya and Another
Calcutta High Court · (1881) ILR (Cal) 428
Contract Act, 1872 — Section 265
High Courts27 May 1881
Damodur Biddyadhur Mohapatro and Another Vs Syamanund Dey
Calcutta High Court · (1881) ILR (Cal) 385
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts26 May 1881
Nilmadhub Shaha and Others Vs Srinibash Kurmokar
Calcutta High Court · (1881) ILR (Cal) 442
High Courts25 May 1881
Kalytara Chowdhrain Vs Ramcoomar Gopta
Calcutta High Court · (1881) ILR (Cal) 466
High Courts20 May 1881
Brojendro Lall Roy and Others Vs Nobodeep Chunder Chowdhry
Calcutta High Court · (1881) ILR (Cal) 406
Land Acquisition Act, 1894 — Section 39