Privy Council14 May 1881
Mutta Vaduganadha Tevar and Others Son and Daughters of Rani Kattama Natchiar Vs Dorasinga Tevar
Privy Council · (1881) 8 IndApp 99
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,120 of 59,257
Privy Council13 May 1881
Rajendronath Dutt and Others Vs Shaik Mahomed Lal and others
Privy Council · (1882) 8 ILRPC 42 : (1881) 8 IndApp 135
High Courts12 May 1881
Obhoy Churn Coondoo and Another Vs Golam Ali, alias Nocoury Meah
Calcutta High Court · (1881) ILR (Cal) 410
High Courts11 May 1881
Sourobinee Dabee Vs Uma Sundari Dabee
Calcutta High Court · (1881) ILR (Cal) 288
High Courts10 May 1881
Shama Soondary Vs Hurro Soondary and Others
Calcutta High Court · (1881) 05 CAL CK 0022
Court Fees Act, 1870 — Section 12
High Courts10 May 1881
Doorga Narain Sen Vs Ram Lall Chhutar
Calcutta High Court · (1881) ILR (Cal) 330
High Courts06 May 1881
Woopendro Nath Sircar and Another Vs Brojendranath Mundul
Calcutta High Court · (1881) ILR (Cal) 346
High Courts06 May 1881
Reasut Hossein and Another Vs Chorwar Singh and Others
Calcutta High Court · (1881) ILR (Cal) 470
High Courts04 May 1881
Rajendro Kishore Singh Vs Bulaky Mahton and Others
Calcutta High Court · (1881) ILR (Cal) 367
Limitation Act, 1963 — Section 14
High Courts03 May 1881
Sibbosoondery Dabia Vs Bussoomutty Dabia and Others
Calcutta High Court · (1881) ILR (Cal) 191
High Courts03 May 1881
Punnoo Singh and Others Vs Nirghin Singh and Others
Calcutta High Court · (1881) ILR (Cal) 298
High Courts29 Apr 1881
Chundee Churn Roy Chowdhry and Another Vs Womes Chunder Chatterjee and Another
Calcutta High Court · (1881) ILR (Cal) 293
Evidence Act, 1872 — Section 167
High Courts29 Apr 1881
Jogul Kishore Vs Jotendro Mohun Tagore and Others
Calcutta High Court · (1881) ILR (Cal) 357
High Courts28 Apr 1881
Gunga Bishen Bhugut and Others Vs Raghoonath Ojha
Calcutta High Court · (1881) ILR (Cal) 381
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Apr 1881
Radha Proshad Wasti and Others Vs Esuf and Others
Calcutta High Court · (1881) ILR (Cal) 414
High Courts25 Apr 1881
Lackersteen and Others Vs Rostan and Others
Calcutta High Court · (1881) ILR (Cal) 32