High Courts10 Dec 1880
Anunda Shaha Biswas, Nyomuddin Sha Biswas and Others Vs Kema Bebee and Others
Calcutta High Court · (1881) ILR (Cal) 548
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,127 of 59,257
High Courts10 Dec 1880
Latchman Pundeh Vs Maddan Mohun Shye and Others
Calcutta High Court · (1881) ILR (Cal) 513
Limitation Act, 1963 — Article 179(4)
High Courts10 Dec 1880
Kali Prosonno Ghose Vs Newaj Bundopadhya
Calcutta High Court · (1881) ILR (Cal) 543
High Courts09 Dec 1880
Hameedoollah Vs Mahomed Asghur Hossein and Another
Calcutta High Court · (1881) ILR (Cal) 499
Copyright Act, 1847 — Section 7
High Courts09 Dec 1880
The Government Vs Karimdad
Calcutta High Court · (1881) ILR (Cal) 496
Penal Code, 1860 (IPC) — Section 211, 342
High Courts07 Dec 1880
Kristo Mohiney Dossee and Others Vs Kally Prosonno Ghose and Another
Calcutta High Court · (1881) ILR (Cal) 485
High Courts07 Dec 1880
The Empress Vs Nobo Gopal Bose
Calcutta High Court · (1881) ILR (Cal) 491
Criminal Procedure Code, 1898 (CrPC) — Section 64
Privy Council04 Dec 1880
Dinendronath Sannyal and Others Vs Ramcoomar Ghose and others
Privy Council · (1880) 8 IndApp 65
High Courts03 Dec 1880
Ramkishore Chuckerbutty and Another Vs Kallykanto Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 479
High Courts03 Dec 1880
The Empress Vs In Re: Mir Ekrar Ali
Calcutta High Court · (1881) ILR (Cal) 482
Penal Code, 1860 (IPC) — Section 192
High Courts27 Nov 1880
Baboojan Jha Vs Byjnath Dutt Jha and Others
Calcutta High Court · (1881) ILR (Cal) 472
Court Fees Act, 1870 — Section 11
High Courts27 Nov 1880
Nobeen Chunder Sil and Others Vs Bhobosoonduri Dabee
Calcutta High Court · (1881) ILR (Cal) 460
Succession Act, 1865 — Section 242
High Courts26 Nov 1880
Hurri Prasad Vs Jaumna Prasad and Another
Calcutta High Court · (1881) ILR (Cal) 453
High Courts23 Nov 1880
Bhoopendra Narain Roy Vs Greesh Narain Roy and Another
Calcutta High Court · (1881) ILR (Cal) 539
High Courts23 Nov 1880
Kameswar Pershad Vs Bun Bahadur Singh
Calcutta High Court · (1881) ILR (Cal) 843
Privy Council23 Nov 1880
Baboo Kameswar Pershad Vs Run Bahadoor Singh
Privy Council · (1880) 8 IndApp 8
Privy Council19 Nov 1880
Rani Anund Koer and Another Vs The Court of Wards On Behalf of Chundra Shekhar An Infant
Privy Council · (1880) 8 IndApp 14
Privy Council19 Nov 1880
The Court of Wards, On Behalf of Chandra Shekhar, A. Minor Vs Rani Anand Kunwar and another
Privy Council · (1881) 6 ILRPC 764