High Courts07 Feb 1881
Zabunnessa Khatun Vs Abdool Futteh Moulvie
Calcutta High Court · (1881) ILR (Cal) 631
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,125 of 59,257
High Courts07 Feb 1881
Bibee Solomon Vs Abdool Azeez and Another
Calcutta High Court · (1881) ILR (Cal) 687
Contract Act, 1872 — Section 20
High Courts07 Feb 1881
In Re: Morgan and Another <BR> E.S. Gubboy
Calcutta High Court · (1881) ILR (Cal) 633
Provincial Insolvency Act, 1920 — Section 23
High Courts03 Feb 1881
The Empress Vs M.J. Vyapoory Moodeliar
Calcutta High Court · (1881) ILR (Cal) 655
Evidence Act, 1872 — Section 13, 14Penal Code, 1860 (IPC) — Section 161, 165
High Courts02 Feb 1881
Mahomed Hamidulla Khan Vs Lotful Huq and Others
Calcutta High Court · (1881) ILR (Cal) 744
High Courts01 Feb 1881
Annoda Persad Roy Vs Dwarkanath Gangopadhya and Another
Calcutta High Court · (1881) ILR (Cal) 754
High Courts31 Jan 1881
Jogendro Nath Roy Vs Madhub Doss and Others
Calcutta High Court · (1881) ILR (Cal) 673
High Courts31 Jan 1881
The Empress Vs Dabee Pershad
Calcutta High Court · (1881) ILR (Cal) 532
Evidence Act, 1872 — Section 33Presidency Magistrates (Court- Fees) Act, 1877 — Section 158
High Courts28 Jan 1881
The Empress Vs Nobocoomar Pal
Calcutta High Court · (1881) ILR (Cal) 621
Criminal Procedure Code, 1898 (CrPC) — Section 296
High Courts28 Jan 1881
Zomurrudonnissa Khatoon Vs Kangali Churn Sha and Another
Calcutta High Court · (1881) ILR (Cal) 709
Limitation Act, 1963 — Article 47
High Courts27 Jan 1881
Janokinath Gupta and The Empress Vs Janokinath Gupta
Calcutta High Court · (1881) 01 CAL CK 0003
Privy Council27 Jan 1881
Haji Mahommed Faiz Ahmed Khan Vs Haji Ghulam Ahmed Khan and another
Privy Council · (1881) 8 IndApp 25
High Courts26 Jan 1881
Ramkumar Ghose and Others Vs Dinendronath Sannial and Another <BR> Tarakchandra Bhuttacharjia Vs Baikantnath Sannial and Others
Calcutta High Court · (1881) ILR (Cal) 107
High Courts26 Jan 1881
Tarakchandra Bhuttacharjia Vs Baikantnath Sannial and Another
Calcutta High Court · (1881) ILR (Cal) 119
High Courts24 Jan 1881
Kally Churn Sahoo and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1881) ILR (Cal) 725
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts22 Jan 1881
The Empress Vs In the matter of the Petition of Jamoona
Calcutta High Court · (1881) ILR (Cal) 620
Privy Council21 Jan 1881
Thakurain Ramanund Koer and Anant Bahadur Singh Vs Thakurain Raghunath Koer and others
Privy Council · (1881) 9 IndApp 41