High Courts10 Feb 1879
Chin Hong and Co. Vs Seng Moh and Co.
Calcutta High Court · (1879) ILR (Cal) 736
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,154 of 59,257
High Courts10 Feb 1879Dismissed
Sham Narain and Another Vs Sahai Pandey and Others
Allahabad High Court · (1880) ILR (All) 142
High Courts07 Feb 1879
Bhugeeruth Berah Vs Moneeram Banerjee and Others
Calcutta High Court · (1879) ILR (Cal) 855
High Courts07 Feb 1879Dismissed
Bhikham Das Vs Pura and Another
Allahabad High Court · (1880) ILR (All) 141
High Courts06 Feb 1879
Luckhy Narain Vs Kally Puddo Banerjee
Calcutta High Court · (1879) ILR (Cal) 882
High Courts06 Feb 1879
Bussun Lall Shookul Vs Chundee Dass and Others
Calcutta High Court · (1879) ILR (Cal) 687
High Courts05 Feb 1879
Unnoda Churn Das Biswas Vs Mothura Nath Dass Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 860
Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 16Limitation Act, 1963 — Article 119, 120
High Courts03 Feb 1879Dismissed
Kalian Das Vs Tika Ram and Another
Allahabad High Court · (1880) ILR (All) 137
High Courts02 Feb 1879
Sreram Chandra Lerkan Vs Bipin Dass and Others
Calcutta High Court · (1879) ILR (Cal) 710
Privy Council01 Feb 1879
Suraj Bunsi Koer (Mother and Guardian of The Infant Sons) Vs Sheo Proshad Singh and others
Privy Council · (1880) 5 ILRPC 148 : (1879) 6 IndApp 88
High Courts31 Jan 1879
Ram Gobind Chowdhry and Another Vs Tarachand Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 778
High Courts31 Jan 1879Dismissed
Binda Prasad Vs Madho Prasad and Others
Allahabad High Court · (1880) ILR (All) 129
High Courts31 Jan 1879Disposed Of
Durga Devi Vs Goshain Girdhariji
Allahabad High Court · (1880) ILR (All) 119
High Courts30 Jan 1879Disposed Of
Naubat Singh Vs Bhagirath
Allahabad High Court · (1880) ILR (All) 115
High Courts29 Jan 1879
Promothonath Roy Vs Juggobundhoo Shaha
Calcutta High Court · (1879) ILR (Cal) 767
High Courts28 Jan 1879Dismissed
The Court of Wards on behalf of the Raja of Kantit Vs Gaya Prasad and Others
Allahabad High Court · (1880) ILR (All) 107
High Courts28 Jan 1879
Bhichuk Singh and Others Vs Nageshar Nath and Others
Allahabad High Court · (1880) ILR (All) 112