High Courts25 Feb 1879
Smith and Others Vs Sreenarain Bagchee
Calcutta High Court · (1879) ILR (Cal) 808
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,153 of 59,257
High Courts24 Feb 1879
The Sarawak and Hindustan Banking and Trading Company Limited and Lallah Barroomul Vs The Official Liquidator
Calcutta High Court · (1879) 02 CAL CK 0023
High Courts24 Feb 1879
In Re: the matter of the Sarawak and Hindustan Banking and Trading Company, Limited and Lallah Baroomul
Calcutta High Court · (1879) ILR (Cal) 704
Companies Act, 1956 — Section 141
High Courts24 Feb 1879
In Re: the Goods of Hewson
Calcutta High Court · (1879) ILR (Cal) 770
Administrator Generals Act, 1874 — Section 66Succession Act, 1925 — Section 264
High Courts24 Feb 1879
Sarawak and Hindustan Banking and Trading Company Limited and Lallah Baroomul Vs The Official Liquidator
Calcutta High Court · (1879) 02 CAL CK 0001
High Courts24 Feb 1879Allowed
Kishen Lal and Others Vs Nehalo
Allahabad High Court · (1880) ILR (All) 162
High Courts24 Feb 1879Dismissed
Hanuman Tiwari Vs Chirai and Another
Allahabad High Court · (1880) ILR (All) 171
High Courts21 Feb 1879Disposed Of
Kali Charan Rai and Others Vs Ajudhia Rai and Others
Allahabad High Court · (1880) ILR (All) 150
High Courts20 Feb 1879
In Re: the Goods of Sir John Wemyss
Calcutta High Court · (1879) ILR (Cal) 725 : (1879) ILR (Cal) 721
High Courts19 Feb 1879
Harbuns Sahai and Others Vs Bhairo Pershad Singh and Others
Calcutta High Court · (1880) ILR (Cal) 259
High Courts19 Feb 1879
Empress Vs Mannoo Tamoolee
Calcutta High Court · (1879) ILR (Cal) 696
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346
High Courts19 Feb 1879
Surgadass Vs Wahidunnessa and Others
Calcutta High Court · (1880) ILR (Cal) 39
High Courts17 Feb 1879Disposed Of
Rudr Man Tiwari Vs Bhagwanti
Allahabad High Court · (1880) ILR (All) 145
High Courts13 Feb 1879
In Re: Act XVIII of 1869 and of the Uncovenanted Service Bank (Limited).
Calcutta High Court · (1879) ILR (Cal) 830
High Courts13 Feb 1879
Shama Soondari Debi Vs Raj Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 583
High Courts13 Feb 1879Dismissed
Empress of India Vs Ram Adhin and Others
Allahabad High Court · (1880) ILR (All) 139
High Courts12 Feb 1879
Dwarka Nath Misser Vs Hurrish Chunder and Others
Calcutta High Court · (1879) ILR (Cal) 925