High Courts06 Nov 1878Disposed Of
Uda Begam Vs Imam-ud-din
Allahabad High Court · (1880) ILR (All) 74
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,158 of 59,257
High Courts01 Nov 1878Dismissed
Hamid Ali Vs Imtiazan and Others
Allahabad High Court · (1880) ILR (All) 71
High Courts16 Sept 1878
The Agra Bank Limited Vs Dhuronidhur Sen and Another
Calcutta High Court · (1879) ILR (Cal) 380
High Courts16 Sept 1878
Jallidar Singh Vs Ram Lal and Others
Calcutta High Court · (1879) ILR (Cal) 723
High Courts14 Sept 1878
Muthora Nath Pal Vs Chundermoney Dabia
Calcutta High Court · (1879) ILR (Cal) 817
High Courts13 Sept 1878
Purshan Ram and Others Vs Madhoo Proshaud Singh and Others
Calcutta High Court · (1879) ILR (Cal) 520
High Courts12 Sept 1878
Nilruttun Mundle Vs Komollochun Dutt and Others
Calcutta High Court · (1879) ILR (Cal) 360
Succession Act, 1865 — Section 188, 242
High Courts04 Sept 1878
Doyal Mistree Vs Kapoor Chund and Others
Calcutta High Court · (1879) ILR (Cal) 318
Civil Procedure Code, 1908 (CPC) — Section 100Mofussil Small Cause Court Act, 1865 — Section 21
High Courts03 Sept 1878
Oghra Singh Vs Ablakhi Kooer and Another
Calcutta High Court · (1879) ILR (Cal) 536
General Clauses Act, 1868 — Section 6Registration Act, 1877 — Section 50
High Courts29 Aug 1878
Purnanund Asrum Vs Rookinee Gooptani
Calcutta High Court · (1879) ILR (Cal) 793
High Courts28 Aug 1878
Surnomoyee Dabee Vs Koomar Purresh Narain Roy
Calcutta High Court · (1879) ILR (Cal) 576
Road Cess Act, 1871 — Section 4
High Courts22 Aug 1878
Sadhu Churn Doss Vs Raghubanund Doss and Others
Calcutta High Court · (1879) ILR (Cal) 425
High Courts22 Aug 1878Dismissed
Gur Sahai Vs Gauri Dat and Others and Rukmin Kuar and Another
Allahabad High Court · (1880) ILR (All) 41