High Courts24 Jul 1878
Biddomoye Dabee Dabee Vs Sittaram <BR> Biddomoye Dabee Dabee Vs Soobul Das Mullick
Calcutta High Court · (1879) ILR (Cal) 497a
Contract Act, 1872 — Section 178
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,160 of 59,257
High Courts23 Jul 1878Allowed
Ishri Prasad Narain Singh Vs Babu Lal and Others
Allahabad High Court · (1880) ILR (All) 582
High Courts22 Jul 1878
Schiller and Others Vs Sooltan Chand and Others
Calcutta High Court · (1879) ILR (Cal) 252
Contract Act, 1872 — Section 39, 51
High Courts22 Jul 1878
Luchmessur Singh Vs Leelanund Singh
Calcutta High Court · (1879) ILR (Cal) 599
High Courts22 Jul 1878Dismissed
Beresford Vs Charlotte Hurst and Another
Allahabad High Court · (1875) ILR (All) 772
High Courts20 Jul 1878
Kaliprosonno Ghose and Another Vs Kamini Soonduri Chowdhrain
Calcutta High Court · (1879) ILR (Cal) 475
High Courts19 Jul 1878
In Re: the Matter of The Empress
Calcutta High Court · (1879) ILR (Cal) 10
Penal Code, 1860 (IPC) — Section 109, 494
High Courts19 Jul 1878Dismissed
Lachmi Narain Vs Raja Partap Singh
Allahabad High Court · (1880) ILR (All) 1
High Courts18 Jul 1878
Bireshur Mozoomdar Vs Krishna Kishore Shaha
Calcutta High Court · (1879) ILR (Cal) 595
High Courts18 Jul 1878Dismissed
Fateh Singh Vs Sanwal Singh
Allahabad High Court · (1875) ILR (All) 751
High Courts15 Jul 1878
Laidley and Others Vs Gunness Chunder Sahoo
Calcutta High Court · (1879) ILR (Cal) 438
High Courts11 Jul 1878
Golabolee Vs Kootesboollah Sircar and Others
Calcutta High Court · (1879) ILR (Cal) 527
Bengal Tenancy Act, 1885 — Section 27
High Courts11 Jul 1878
Fuckoruddeen Mahomed Ahsan Vs Mohima Chunder Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 529
High Courts10 Jul 1878
The Empress Vs Ashootosh Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 483
Evidence Act, 1872 — Section 30
High Courts09 Jul 1878
Mahomed Elahee Buksh and Others Vs Brojokishore Sen and Others
Calcutta High Court · (1878) 07 CAL CK 0024
High Courts09 Jul 1878
Brojokishore Sen and Others Vs Mahomed Elahee Buksh and Others
Calcutta High Court · (1879) ILR (Cal) 497
High Courts09 Jul 1878
Maseyk Vs Fergusson and Others
Calcutta High Court · (1879) ILR (Cal) 304
Succession Act, 1865 — Section 98