Privy Council13 Apr 1878
Sheo Singh Rai Vs Mussumut Dakho and Moorari Lall
Privy Council · (1878) 5 IndApp 87
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,166 of 59,257
Privy Council13 Apr 1878
Burmah Trading Corporation, Limited. Vs Mirza Mahomed Ally Sherazee and The Burmah Company Limited
Privy Council · (1878) 5 IndApp 130
Privy Council13 Apr 1878
Mirza Mahomed Ally and The Burmah Company Limited Vs Bombay-Burmah Trading Corporation Limited
Privy Council · (1879) 4 ILRPC 116
Privy Council13 Apr 1878
Dorab Ally Khan Vs Abdool Azeez and another, Executors of Khajah Moheeooddeen
Privy Council · (1878) 5 IndApp 116
Privy Council13 Apr 1878
Bhoobun Mohini Debya and Another Vs Hurrish Chunder Chowdhry
Privy Council · (1878) 5 IndApp 138
High Courts12 Apr 1878
Hulasa Kuar and Another Vs Rahmani Bibi and Others
Allahabad High Court · (1875) ILR (All) 642
High Courts10 Apr 1878
Mothooranath Chuttopadhya Vs Kristokumar Ghose and Others
Calcutta High Court · (1879) ILR (Cal) 369
Contract Act, 1872 — Section 69
High Courts10 Apr 1878
Syud Mahomet Hossein and Others Vs Hadzi Abdullah and Others
Calcutta High Court · (1878) ILR (Cal) 727
High Courts09 Apr 1878
The Administrator-General of Bengal Vs Apcar
Calcutta High Court · (1878) ILR (Cal) 553
High Courts09 Apr 1878
Phukar Singh and Others Vs Ranjit Singh and Others
Allahabad High Court · (1875) ILR (All) 661
High Courts05 Apr 1878
Ram Tarrun Koondoo Vs Hossein Buksh
Calcutta High Court · (1878) ILR (Cal) 785
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts05 Apr 1878
Hasoon Arra Begum and Another Vs Jawadoonnissa Satooda Khandan and Others
Calcutta High Court · (1879) ILR (Cal) 29
High Courts04 Apr 1878
Mahomed Ibrahim and Others Vs M.B. Morrison
Calcutta High Court · (1880) ILR (Cal) 36
High Courts04 Apr 1878
Koylash Chunder Dass Vs Boykoonto Nath Chundra and Others
Calcutta High Court · (1878) ILR (Cal) 619
High Courts04 Apr 1878
Empress of India Vs Mahindra Lal and Another
Allahabad High Court · (1878) 04 AHC CK 0009
High Courts02 Apr 1878
Mothoora Mohun Roy Vs Peary Mohun Shaw
Calcutta High Court · (1879) ILR (Cal) 259
Stamp Act, 1899 — Section 19, 20, 5
High Courts02 Apr 1878Dismissed
Empress of India Vs Megha
Allahabad High Court · (1875) ILR (All) 637
High Courts01 Apr 1878
Harasatoollah and Others Vs Brojonath Ghose
Calcutta High Court · (1878) ILR (Cal) 730
Civil Procedure Code, 1877 — Section 318, 319Limitation Act, 1963 — Article 165(II)