JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,165 of 59,257
Tirthanund Thakoor Vs Mutty Lall Misser
Calcutta High Court · (1878) ILR (Cal) 774
In Re: Chumman Shah and Another
Calcutta High Court · (1878) ILR (Cal) 756
Sufferuddin Vs Ibrahim
Calcutta High Court · (1878) ILR (Cal) 755
In Re: Troylokhanath Biswas and Ram Churn Biswas
Calcutta High Court · (1878) ILR (Cal) 742
Ujagar Singh Vs Pitam Singh and Others
Allahabad High Court · (1875) ILR (All) 651
Muhammad Ali Vs Kalian Singh
Allahabad High Court · (1875) ILR (All) 659
Ali Muhammad and Others Vs Lalta Bakhsh and Others
Allahabad High Court · (1875) ILR (All) 655
Parmanandas Jivandas Vs Venayek Rao Wassudeo
Privy Council · (1883) 7 ILRPC 19
Hurro Lall Sircar and Others Vs Mohima Chunder Dey Sircar and Others
Calcutta High Court · (1878) ILR (Cal) 769
The New Beerbhoom Coal Co. Vs Buloram Mahata and Others
Calcutta High Court · (1880) ILR (Cal) 175
Kaleshar Prasad Vs Jagan Nath and Another
Allahabad High Court · (1875) ILR (All) 650
Narain Das and Others Vs Jawahir Lal and Others
Allahabad High Court · (1875) ILR (All) 644
Bhop Singh and Others Vs Debi Singh
Allahabad High Court · (1875) ILR (All) 709
In Re: The Empress
Calcutta High Court · (1878) ILR (Cal) 623
The Empress Vs Gangadhur Bhunjo and Others
Calcutta High Court · (1878) ILR (Cal) 622
Petambar Baboo and Another Vs Nilmony Singh Deo and Others
Calcutta High Court · (1878) ILR (Cal) 794
Dorab Ally Khan Vs The Executors of Khajah Moheeoodeen
Calcutta High Court · (1878) ILR (Cal) 806