High Courts05 Feb 1878
Sajidabanoo Vs Mahomed Arshad Chowdhry
Calcutta High Court · (1878) ILR (Cal) 703
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,170 of 59,257
High Courts05 Feb 1878
Bussun Lall Shookul Vs Chundee Dass and Others
Calcutta High Court · (1879) ILR (Cal) 692
Privy Council05 Feb 1878
Srimati Uma Devi Vs Gokoolanund Das Mahapatra
Privy Council · (1878) 5 IndApp 40
Privy Council05 Feb 1878
Sreemutty Nittokissoree Dossee Vs Jogendro Nauth Mullick
Privy Council · (1878) 5 IndApp 55
High Courts04 Feb 1878Disposed Of
Ali Shah Vs Husain Bakhsh and Another
Allahabad High Court · (1875) ILR (All) 588
High Courts31 Jan 1878
Chunder Caunt Mookerjee Vs Jodoonath Khan and Another
Calcutta High Court · (1878) 01 CAL CK 0023
High Courts31 Jan 1878
In Re: In the Matter of the Empress
Calcutta High Court · (1879) ILR (Cal) 570
Criminal Procedure Code, 1898 (CrPC) — Section 231, 471, 472
High Courts29 Jan 1878Dismissed
Fakir Muhammad Vs Ghulam Husain and Another
Allahabad High Court · (1875) ILR (All) 580
High Courts24 Jan 1878
Gocool Chunder Chowdhry and Another Vs Koonj Behary Chowdhry and Others
Calcutta High Court · (1878) ILR (Cal) 616
High Courts24 Jan 1878
The Empress on the Prosecution of Michell Vs Joggessur Mochi
Calcutta High Court · (1878) 01 CAL CK 0002
Contract Act, 1872 — Section 76Criminal Procedure Code, 1898 (CrPC) — Section 418
High Courts24 Jan 1878Disposed Of
Makundi Lal Vs Kaunsila
Allahabad High Court · (1875) ILR (All) 568
High Courts23 Jan 1878Disposed Of
Jai Shankar and Another Vs Tetley
Allahabad High Court · (1878) 01 AHC CK 0008
High Courts23 Jan 1878Allowed
Maratib Ali Vs Abdul Hakim and Others
Allahabad High Court · (1875) ILR (All) 567
High Courts22 Jan 1878
Husain Bakhsh Vs Dwarka Das and Another
Allahabad High Court · (1875) ILR (All) 564
High Courts21 Jan 1878Dismissed
Beni and Others Vs Radhia
Allahabad High Court · (1875) ILR (All) 560
High Courts21 Jan 1878Dismissed
Chadami Lal Vs Muhammad Bakhsh and Another
Allahabad High Court · (1875) ILR (All) 563
High Courts19 Jan 1878
Hurropersaud Roy and Another Vs Shamapersaud Roy and Others
Calcutta High Court · (1878) ILR (Cal) 654
Privy Council19 Jan 1878
Hurropersaud Roy Chowdhry and Another Vs Shamapersaud Roy Chowdhry and others
Privy Council · (1878) 5 IndApp 31