High Courts07 Jan 1878
Chunder Sekhur Mookerjee and Others Vs The Collector of Midnapore on the part of the Government
Calcutta High Court · (1878) 01 CAL CK 0022
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,172 of 59,257
High Courts04 Jan 1878
Sobha Bibee Vs Mirza Sakhamut Ali and Others
Calcutta High Court · (1878) 01 CAL CK 0007
High Courts02 Jan 1878Dismissed
Lachman Singh and Another Vs Sanwal Singh
Allahabad High Court · (1878) 01 AHC CK 0017
High Courts02 Jan 1878Disposed Of
Durga Prasad Vs Khairati and Others
Allahabad High Court · (1875) ILR (All) 545
High Courts02 Jan 1878Dismissed
Umrao Begam Vs The Land Mortgage Bank of India
Allahabad High Court · (1875) ILR (All) 547
High Courts02 Jan 1878Dismissed
Jeoni Vs Bhagwan Sahai and Another
Allahabad High Court · (1875) ILR (All) 541
High Courts21 Dec 1877
In Re: Thomson''s Policy
Calcutta High Court · (1878) ILR (Cal) 348
Stamp Act, 1899 — Article 15, 34, 41
High Courts21 Dec 1877
Chutterdharee Lall Vs Rambelashee Koer and Others
Calcutta High Court · (1878) ILR (Cal) 319
High Courts18 Dec 1877
The Empress and Vs Sashi Bhusan Chuckrabutty <BR> In Re: In the Matter of the Petition of Sashi Bhusan Chuckrabutty
Calcutta High Court · (1879) ILR (Cal) 623
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 176
High Courts18 Dec 1877Dismissed
Hasan Ali and Another Vs Mehdi Husain and Others
Allahabad High Court · (1875) ILR (All) 533
High Courts15 Dec 1877Disposed Of
Muthra Vs Jawahir and Others
Allahabad High Court · (1875) ILR (All) 527
High Courts15 Dec 1877Disposed Of
Empress of India Vs Kampta Prasad
Allahabad High Court · (1875) ILR (All) 530
High Courts14 Dec 1877
In Re: Bhoobuneshwar Dutt
Calcutta High Court · (1878) ILR (Cal) 621
Penal Code, 1860 (IPC) — Section 173
High Courts10 Dec 1877
Gunno Singh Vs Latafut Hossain and Others
Calcutta High Court · (1878) ILR (Cal) 337
High Courts08 Dec 1877
Krishna Mohun Bose Vs Okhilmoni Dossee
Calcutta High Court · (1878) ILR (Cal) 332
Limitation Act, 1963 — Article 128, 1(13)