High Courts19 Dec 1876
Brammoye Dassee on behalf of Brojo Nath Singh and Another Vs Kristo Mohun Mookerjee
Calcutta High Court · (1877) ILR (Cal) 222
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,181 of 59,257
High Courts16 Dec 1876Disposed Of
Imam Baksh and Others Vs Ilahi Baksh and Others
Allahabad High Court · (1875) ILR (All) 324
High Courts07 Dec 1876
Poorno Chunder Coondoo Vs Prosonno Coomar Sikdar and Another
Calcutta High Court · (1877) ILR (Cal) 123
Privy Council01 Dec 1876
Rajah Vurmah Valia Vs Ravi Vurmah Mutha and others
Privy Council · (1876) 4 IndApp 76
Privy Council30 Nov 1876
Konwar Doorganath Roy Vs Ram Chunder Sen and others
Privy Council · (1877) 2 ILRPC 341 : (1876) 4 IndApp 52
Privy Council28 Nov 1876
Ameeroonissa Khatoon Vs Abedoonissa Khatoon
Privy Council · (1876) 4 IndApp 66
Privy Council28 Nov 1876
Amirunnissa Khatoon Vs Abidunnnissa Khatoon
Privy Council · (1877) 2 ILRPC 328
High Courts27 Nov 1876
Moran and Others Vs Mittu Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 229
Privy Council25 Nov 1876
Ram Coomar Coondoo and Another Vs Chunder Canto Mookerjee
Privy Council · (1877) 2 ILRPC 233 : (1876) 4 IndApp 23
Privy Council04 Nov 1876
Narain Singh and Others Vs Shimbhoo Singh and others
Privy Council · (1875) 1 ILRPC 325 : (1876) 4 IndApp 15
Privy Council03 Nov 1876
Rajah Vellanki Venkata Krishna Row Vs Venkata Rama Lakshmi Narsayya and others
Privy Council · (1876) 4 IndApp 1
High Courts15 Sept 1876
Moran and Others Vs Mittu Bibee and Others
Calcutta High Court · (1877) ILR (Cal) 58
Evidence Act, 1872 — Section 92
High Courts14 Sept 1876
Adjein Dooply and Another Vs Ahmed Mahomed Pattel
Calcutta High Court · (1877) ILR (Cal) 324
Limitation Act, 1963 — Section 10
High Courts14 Sept 1876
MacGillivray Vs The Jokai Assam Tea Company
Calcutta High Court · (1877) ILR (Cal) 33
High Courts11 Sept 1876
In Re: Juggut Chunder Chuckerbutty
Calcutta High Court · (1877) ILR (Cal) 110
Criminal Procedure Code, 1898 (CrPC) — Section 294, 297
High Courts06 Sept 1876
Koegler and Others Vs The Coringa Oil Company, Limited
Calcutta High Court · (1876) ILR (Cal) 466
Contract Act, 1872 — Section 28