High Courts04 Sept 1876
Bassider Ruhman Khondkhar and Another Vs Rajendronath Mookhopadhya
Calcutta High Court · (1877) ILR (Cal) 147
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,182 of 59,257
High Courts04 Sept 1876
In Re: Land Acquisition Act (X of 1870)
Calcutta High Court · (1877) ILR (Cal) 104
High Courts31 Aug 1876
Sib Chunder Mullick Vs Kissen Dyal Opadhya and Another
Calcutta High Court · (1876) ILR (Cal) 477
Presidency Small Cause Courts Act, 1882 — Section 42
High Courts26 Aug 1876Dismissed
Ilahi Baksh Vs Jan Muhammad
Allahabad High Court · (1875) ILR (All) 290
High Courts24 Aug 1876Dismissed
Manni Ram Vs Bishan Dial and Another
Allahabad High Court · (1875) ILR (All) 297
High Courts23 Aug 1876
The Queen Vs Baijoo Lall and Others <BR> In Re: Baijoo Lall and Another
Calcutta High Court · (1876) ILR (Cal) 451
Criminal Procedure Code, 1898 (CrPC) — Section 471
High Courts22 Aug 1876Dismissed
Taj Muhammad Vs Ali Muhammad
Allahabad High Court · (1875) ILR (All) 283
High Courts21 Aug 1876Allowed
Mahabir Parshad and Another Vs Debi Dial and Others
Allahabad High Court · (1875) ILR (All) 291
High Courts21 Aug 1876Dismissed
The Bank of Bengal Vs Manna Lal
Allahabad High Court · (1875) ILR (All) 309
High Courts21 Aug 1876Allowed
Jageshar Singh Vs Jawahir Singh and Others
Allahabad High Court · (1875) ILR (All) 311
High Courts21 Aug 1876Disposed Of
Radha Kuari Vs Nand Kumar and Others
Allahabad High Court · (1875) ILR (All) 282
High Courts21 Aug 1876Dismissed
Hingan Khan and Others Vs Ganga Parshad and Others
Allahabad High Court · (1875) ILR (All) 293
High Courts16 Aug 1876Disposed Of
Muhammad Faruk Vs Narain Singh
Allahabad High Court · (1875) ILR (All) 277
High Courts16 Aug 1876Dismissed
Salamat Ali and Others Vs Budh Singh and Others
Allahabad High Court · (1875) ILR (All) 303
High Courts14 Aug 1876
Bhyrub Chunder Bundopadhya Vs Soudamini Dabee
Calcutta High Court · (1877) ILR (Cal) 142
High Courts14 Aug 1876
Kristomonee Dossee Vs Denobundhoo Chowdhry
Calcutta High Court · (1877) ILR (Cal) 153
Civil Procedure Code, 1908 (CPC) — Section 2