JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,210 of 59,257
Ishan Chandra and Others Vs Sujan Bibi
Calcutta High Court · (1871) 03 CAL CK 0003
Mahima Chandra Chuckerbutty Vs The Queen
Calcutta High Court · (1871) 03 CAL CK 0004
The East Indian Railway Company Vs The Australasian Insurance Company
Calcutta High Court · (1871) 03 CAL CK 0010
Lala Gundar Lal Vs Habibannissa and Others
Calcutta High Court · (1871) 03 CAL CK 0009
Krishna Dyal Ghose Vs Nittianand Ghose
Calcutta High Court · (1871) 03 CAL CK 0006
Brindaban Sookul Vs Durgaprasad Misser and Another
Calcutta High Court · (1871) 03 CAL CK 0011
Munshi Abdul Ali Vs Tarachand Ghose
Calcutta High Court · (1871) 03 CAL CK 0001
Cowar Kalikrishna Roy Vs Cowar Rajkumar Roy
Calcutta High Court · (1871) 03 CAL CK 0012
Karunamayi Dasi Vs Paran Chandra Pal and Another
Calcutta High Court · (1871) 03 CAL CK 0007
Braja Kishor Surma Vs Kirti Chandra Surma
Calcutta High Court · (1871) 03 CAL CK 0005
Kuwar Sham Kishore Roy Vs Tayubunnissa Bibi and Others
Calcutta High Court · (1871) 03 CAL CK 0013
Sheikh Bandi Hossein Vs Lala Prag Dutt and Another
Calcutta High Court · (1871) 03 CAL CK 0002
In Re: Ajudhia Prasad and Another (Insolvents) <BR> Mohant Jairam Gir
Calcutta High Court · (1871) 02 CAL CK 0002
Maharaj Kumar Baboo Ganeswar Sing Vs Durga Dutt and Others
Calcutta High Court · (1871) 01 CAL CK 0002
Indrachand Jahuri Vs Prince Gholam Mahomed
Calcutta High Court · (1871) 01 CAL CK 0001
Abdul Karim and Others Vs Abdul Huque Kazi
Calcutta High Court · (1871) 01 CAL CK 0003
Pyari Lal Shaha Vs Watson and Others
Calcutta High Court · (1870) 12 CAL CK 0001
Baboo Kishen Kishor Narayan Sing Vs Haunman Dutt Roy and Another
Calcutta High Court · (1870) 12 CAL CK 0003