High Courts19 Jun 1871Dismissed
In Re: Gholab Khan, Mookhtear
Calcutta High Court · (1871) 06 CAL CK 0009
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,208 of 59,257
High Courts17 Jun 1871
The Queen Vs Kali Chandra Shah and Mahima Ranjan Roy Chowdhry
Calcutta High Court · (1871) 06 CAL CK 0014
High Courts16 Jun 1871
Tarak Nath Mukhopadhya Vs The Collector of Hooghly, on behalf of Government and Baboo Iswar Chandra Mitter
Calcutta High Court · (1871) 06 CAL CK 0004
High Courts14 Jun 1871Allowed
Bistobehari Sahoy Vs Lala Biajnath Prasad and Others
Calcutta High Court · (1871) 06 CAL CK 0016
High Courts13 Jun 1871
The Municipal Commissioners of The Suburbs of Calcutta Vs Mahomed Ali and Another
Calcutta High Court · (1871) 06 CAL CK 0005
High Courts12 Jun 1871
Biswanath Chunder Vs Khantamani Dasi and Another
Calcutta High Court · (1871) 06 CAL CK 0012
High Courts12 Jun 1871
Durg Bijai Sing Vs Bhagabat Prasad Sing and Others
Calcutta High Court · (1871) 06 CAL CK 0010
High Courts12 Jun 1871
Ram Charan Bysak and Another Vs Lakhi Kant Bannik and Others
Calcutta High Court · (1871) 06 CAL CK 0007
High Courts09 Jun 1871Dismissed
Pratap Narayan Mookerjee Vs Madhu Sudan Mookerjee and Others
Calcutta High Court · (1871) 06 CAL CK 0013
High Courts08 Jun 1871
Latif Hossein and Another Vs Mussamat Jamilan and Another
Calcutta High Court · (1871) 06 CAL CK 0018
High Courts08 Jun 1871
Boro Khasia Vs Jata Sirdar and Another
Calcutta High Court · (1871) 06 CAL CK 0001
High Courts06 Jun 1871Allowed
Mahipat Sing Vs Mussamat Suraj Bansi Kunwar
Calcutta High Court · (1871) 06 CAL CK 0002
High Courts05 Jun 1871Allowed
Musst. Drabamayi Guptia Vs Taracharan Sen
Calcutta High Court · (1871) 06 CAL CK 0008
High Courts05 Jun 1871Allowed
Aga Mahomed Ali Shiraji Vs S.E. Judah
Calcutta High Court · (1871) 06 CAL CK 0003
High Courts30 May 1871
Maniruddin and Another Vs Gaur Chandra Shamadar
Calcutta High Court · (1871) 05 CAL CK 0006
High Courts26 May 1871
Krishna Mohan Shaha and Others Vs Munshi Aftabuddin Mahomed and Others
Calcutta High Court · (1871) 05 CAL CK 0002
High Courts25 May 1871Allowed
Badarannissa Bibi Vs Mafiattala
Calcutta High Court · (1871) 05 CAL CK 0005
High Courts23 May 1871
Lala Iswari Prasad and Others Vs Bir Bhanjan Tewari and Others <BR> Tarak Chandra Chatterjee and Others Vs Sashti Charan Chatterjee and Others
Calcutta High Court · (1871) 05 CAL CK 0012
High Courts22 May 1871Allowed
Ahmed Yousaffji Vs Akhut Ramana and Ramkarinji
Calcutta High Court · (1871) 05 CAL CK 0013