JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,220 of 59,257
The Chartered Mercantile Bank Vs Seconde
Calcutta High Court · (1869) 09 CAL CK 0036
Tarini Charan Ganguli and Others Vs John Watson and Others
Calcutta High Court · (1869) 09 CAL CK 0007
Comptoir D''Escompte De Paris Vs M.E. Currie and Company
Calcutta High Court · (1869) 09 CAL CK 0027
Shanto Teorni Vs Mrs. Belilias and Others
Calcutta High Court · (1869) 09 CAL CK 0011
Gordon Vs Gordon and De Saran
Calcutta High Court · (1869) 09 CAL CK 0014
The Queen Vs Nandkumar Bose and Others
Calcutta High Court · (1869) 09 CAL CK 0028
Adina Bibi and Another Vs Sububunnissa Bibi
Calcutta High Court · (1869) 09 CAL CK 0013
Fakir Chand Bose Vs Madan Mohan Ghose
Calcutta High Court · (1869) 09 CAL CK 0038
Debi Charan Deb Vs Maniram Deb and Others
Calcutta High Court · (1869) 09 CAL CK 0020
Farman Khan Vs Bharat Chandra Shaha Chowdhry <BR> Sayama Kumar Roy and Others Vs Jan Mahomed and Others <BR> Sheikh Kudratulla Vs Mahini Mohan Shaha
Calcutta High Court · (1869) 09 CAL CK 0012
A.D. Dunne Vs Hem Chandra Chowdhary and Another <BR> Behari Patak Vs Mahomed Hyat Khan <BR> Government Vs Behari Lal Brajabasi
Calcutta High Court · (1869) 09 CAL CK 0003
Ambika Debi and Another Vs Pranhari Das and Others
Calcutta High Court · (1869) 09 CAL CK 0025
Pratap Chandra Burua Vs Rani Swarnamayi
Calcutta High Court · (1869) 09 CAL CK 0018
Tincowri Rai Vs Sri Rammanik and Another
Calcutta High Court · (1869) 09 CAL CK 0004
Madhusudan Kundu Vs Ramdhan Ganguli
Calcutta High Court · (1869) 09 CAL CK 0017
Chandra Narayan Ghose Vs Kasi Nath Roy Chowdhary and Others
Calcutta High Court · (1869) 09 CAL CK 0037
Brahma Mayi Debi and Others Vs Barkat Sirdar and Another
Calcutta High Court · (1869) 09 CAL CK 0006
Raja Indra Bhusan Deb Roy Vs Akhoy Sankar Chuckerbutty
Calcutta High Court · (1869) 09 CAL CK 0005