High Courts04 Dec 1869
Rameswar Singh Vs Ramtanu Ghose and Another
Calcutta High Court · (1869) 12 CAL CK 0011
JUDGMENT DATABASE
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11,85,135 judgments in All Courts · page 59,219 of 59,257
High Courts01 Dec 1869
Raku Bibi Vs Khaja Mahomed Musa Khan
Calcutta High Court · (1869) 12 CAL CK 0003
High Courts29 Nov 1869
Kailas Nath Dutt Vs Ramdhan Mitter
Calcutta High Court · (1869) 11 CAL CK 0002
High Courts27 Nov 1869
Syed Wajid Ali Khan Vs Lala Hanuman Prasad and Others
Calcutta High Court · (1869) 11 CAL CK 0006
High Courts27 Nov 1869
Chadi Sahi and Others Vs Nathu Lal Chowdhry
Calcutta High Court · (1869) 11 CAL CK 0005
High Courts28 Oct 1869
Queen Vs Udai Patnaik, Khettra Gaital and Bipro Gaital
Calcutta High Court · (1869) 10 CAL CK 0002
High Courts27 Oct 1869
The Upper Assam Tea Company Vs Thopoor
Calcutta High Court · (1869) 10 CAL CK 0001
High Courts24 Sept 1869
The Bank of Bengal Vs R. Currie and Co.
Calcutta High Court · (1869) 09 CAL CK 0022
High Courts24 Sept 1869
Kasinath Koowar Vs Bankubehari Chowdhry and Others
Calcutta High Court · (1869) 09 CAL CK 0021
High Courts23 Sept 1869
Dinanath Bose Vs Mangala Debi and Others
Calcutta High Court · (1869) 09 CAL CK 0023
High Courts22 Sept 1869
Kashi Kishor Roy and Another Vs Tarini Kant Lahori
Calcutta High Court · (1869) 09 CAL CK 0035