High Courts18 Jan 1869Dismissed
Raja Baradakant Roy Vs The Commissioner of the Sunderbuns
Calcutta High Court · (1869) 01 CAL CK 0009
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,238 of 59,257
High Courts18 Jan 1869
Shah Makhanlal and Others Vs Srikrishna Sing and Others
Calcutta High Court · (1869) 01 CAL CK 0005
High Courts13 Jan 1869
Colvin, Cowie and Others Vs Mrs. Barbara Owen Julia Elias and Others
Calcutta High Court · (1869) 01 CAL CK 0014
High Courts09 Jan 1869
Dhanpat Sing and Another Vs Lilanand Sing
Calcutta High Court · (1869) 01 CAL CK 0010
High Courts09 Jan 1869
Sib Sahaya Sukul Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0003
High Courts08 Jan 1869
Madhab Kaibarta Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0015
High Courts08 Jan 1869
Matilal Bagchi and Another Vs Ram Chandra Goswami
Calcutta High Court · (1869) 01 CAL CK 0012
High Courts08 Jan 1869
Rani Saratsundari Debi Vs Watson and Others
Calcutta High Court · (1869) 01 CAL CK 0006
High Courts06 Jan 1869
Pukhraj Sing and Others Vs Lachmi Narayan Puri
Calcutta High Court · (1869) 01 CAL CK 0016
High Courts05 Jan 1869
Maharani Braja Sundari Debi Vs Rani Lachmi Kunwari and Others
Calcutta High Court · (1869) 01 CAL CK 0025
High Courts05 Jan 1869
Gopal Sing Vs Kanhya Lal Sahebzada and Another
Calcutta High Court · (1869) 01 CAL CK 0024
High Courts05 Jan 1869
Shiu Das Narayan Sing Vs Bhagwan Dutt and Others
Calcutta High Court · (1869) 01 CAL CK 0011
High Courts05 Jan 1869
Srimati Bhabatarini Dasi and Others Vs J. Grey
Calcutta High Court · (1869) 01 CAL CK 0004
High Courts04 Jan 1869
Jakriram Bhakat Vs Shahzada Pakaktar Alias Kahnu Sahib
Calcutta High Court · (1869) 01 CAL CK 0002
High Courts23 Dec 1868
Mutuswamy Jagavera Yettappa Naiken Vs Venkataswara Yettappa
Calcutta High Court · (1868) 12 CAL CK 0018
High Courts22 Dec 1868
Sarbamangala Debi Vs Srinath Gangopadhya and Others
Calcutta High Court · (1868) 12 CAL CK 0023
High Courts21 Dec 1868
Janmajay Mazumdar Vs Keshab Lal Ghose and Another
Calcutta High Court · (1868) 12 CAL CK 0021