JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,239 of 59,257
Dinabandhu Das Gajendra Mahapatra Vs Jagabandhu Das Gajendra Mahapatra
Calcutta High Court · (1868) 12 CAL CK 0008
Thakur Mahabir Prasad Vs Shiu Dayalpuri and Another
Calcutta High Court · (1868) 12 CAL CK 0004
Hurannissa Bibi Vs Kasimunnissa Bibi and Others
Calcutta High Court · (1868) 12 CAL CK 0024
Rani Swarnamayi Vs Shashi Mukhi Barmani and Others
Calcutta High Court · (1868) 12 CAL CK 0014
Mrityunjaya Sirkar Vs Gopal Chandra Sirkar and Others
Calcutta High Court · (1868) 12 CAL CK 0013
Kedar Nath Mookerjee Vs Mathuranath Dutt
Calcutta High Court · (1868) 12 CAL CK 0009
Raja Lilanand Sing Bahadur Vs The Government and Thakur Manoranjan Sing and Tekait Loknath Sing
Calcutta High Court · (1868) 12 CAL CK 0001
The Queen Vs Dina Sheikh and Others
Calcutta High Court · (1868) 12 CAL CK 0025
Muktakeshi Debi Chowdhrain Vs Sajed Sheikh and Another
Calcutta High Court · (1868) 12 CAL CK 0012
Ekowri Sing and Others Vs Hiralal Seal and Others
Calcutta High Court · (1868) 12 CAL CK 0007
Tara Chand Ghose Vs Anand Chandra Chowdhry
Calcutta High Court · (1868) 12 CAL CK 0010
Tara Chand Shaha Vs Harish Chandra Chuckerbutty
Calcutta High Court · (1868) 12 CAL CK 0003
Tulsi Sahu and Others Vs Mahadeo Das and Another
Calcutta High Court · (1868) 12 CAL CK 0006
Sarat Chandra Roy Kanungo Vs The Collector of Chittagong
Calcutta High Court · (1868) 12 CAL CK 0002
Pran Bandhu Sircar Vs Sarbasundari Debi and Others
Calcutta High Court · (1868) 12 CAL CK 0011
Sridhar Nandi Vs Braja Nath Kundu Chowdry and Others
Calcutta High Court · (1868) 12 CAL CK 0005