JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 59,252 of 59,257
High Courts07 Feb 1866
The Queen Vs Lalchand Kowrah, Chowkeedar and Others
Calcutta High Court · (1866) 02 CAL CK 0009
High Courts07 Feb 1866
Sheikh Inayet Hossein Vs Sarifunnissa
Calcutta High Court · (1866) 02 CAL CK 0007
High Courts05 Feb 1866
Prasanna Kumar Bose and Others Vs Ramsundar Poramanick and Others
Calcutta High Court · (1866) 02 CAL CK 0012
High Courts05 Feb 1866
Kashi Nath Chatterjee Vs Chandi Charan Banerjee
Calcutta High Court · (1866) 02 CAL CK 0005
High Courts05 Feb 1866
Maluk Chand Surma Vs Karlu Chandra Surma and Others
Calcutta High Court · (1866) 02 CAL CK 0004
High Courts05 Feb 1866
Nilmani Burnick Vs Puddo Lochan Chuckerbutty and Others
Calcutta High Court · (1866) 02 CAL CK 0002
High Courts05 Feb 1866
Bhikha Chowdhry Vs Maharaja Maheswar Bax Sing Bahadur
Calcutta High Court · (1866) 02 CAL CK 0001
High Courts01 Feb 1866
Bani Madhab Ghose Vs Ganga Gobind Mandal <BR> Nasiruddin Khan Vs Indronarayan Chowdhry
Calcutta High Court · (1866) 02 CAL CK 0013
High Courts25 Jan 1866
Ramgunga Sen and Another Vs Bharat Chandra Mazumdar
Calcutta High Court · (1866) 01 CAL CK 0001
High Courts19 Jun 1865
Bisheshur Mookerjee and Others Vs Thakooranee Dossee
Calcutta High Court · (1865) 06 CAL CK 0001
High Courts15 Jun 1865
Madhusudan Sing Vs The Collector of Midnapore and Others
Calcutta High Court · (1865) 06 CAL CK 0007
High Courts13 Jun 1865
R. Watson and Others Vs The Government and Others
Calcutta High Court · (1865) 06 CAL CK 0002