Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)

Read judgment Generate summary

Tribunals and Commissions02 Aug 202Disposed Of

Kohinoor Tie Up Private Limited Vs Central Government Through Regional Director

National Company Law Tribunal · (202) 08 NCLT CK 0002

Read judgment Generate summary

Tribunals and Commissions01 Aug 202Disposed Of

Punjab National Bank Vs M/s Renu Residency Pvt Ltd

National Company Law Tribunal · (202) 08 NCLT CK 0006

Read judgment Generate summary

Tribunals and Commissions01 Aug 202Allowed

Blooming Jewellery Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0003

Companies Act, 2013 — Section 133, 230, 230(7), 232, 232(3)

Read judgment Generate summary

Tribunals and Commissions01 Aug 202Allowed

Navjyoti Residency Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0001

Companies Act, 2013 — Section 133, 230, 230(7), 231, 232, 232(3)

Read judgment Generate summary

Tribunals and Commissions29 Jul 202Disposed Of

Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd

National Company Law Tribunal · (202) 07 NCLT CK 0009

Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 54, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 12National Company Law Tribunal Rules 2016 — Rule 11

Read judgment Generate summary

Tribunals and Commissions29 Jul 202Disposed Of

Vineet K Chaudhary Vs Regional P.F Commissioner (II), Assistant PFCommissioner And Recovery Officer

National Company Law Tribunal · (202) 07 NCLT CK 0008

Insolvency and Bankruptcy Code, 2016 — Section 14, 14(1)(a), 14(1)(b), 33(5), 36, 36(4), 60(5)Indian Penal Code, 1860 — Section 193, 196, 228National Company Law Tribunal Rules, 2016 — Rule 11

Read judgment Generate summary

Tribunals and Commissions29 Jul 202Allowed

Hirfal Interiors Vs Salasar Enterprises Private Limite

National Company Law Tribunal · (202) 07 NCLT CK 0007

Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 33(1), 33(2), 33(5), 34(1), 52

Read judgment Generate summary

Tribunals and Commissions29 Jul 202Disposed Of

Himratna Terpenes Private Limited Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 230(3), 230(4), 230(5), 232, 232(3)(i), 232(6), 233Income Tax Act, 1961 — Section 2(1B)

Read judgment Generate summary

Tribunals and Commissions27 Jul 202Disposed Of

SKAP Forging Private Limited Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0013

Companies Act, 2013 — Section 92, 133, 137, 230, 230(1), 232, 232(3)(i)Income Tax Act 1961 — Section 72A, 79, 143(3)

Read judgment Generate summary