High Courts15 Jun 1865
Madhusudan Sing Vs The Collector of Midnapore and Others
Calcutta High Court · (1865) 06 CAL CK 0007
JUDGMENT DATABASE
Search 11,85,819 Indian judgments.
11,85,819 judgments in All Courts · page 59,287 of 59,291
High Courts13 Jun 1865
R. Watson and Others Vs The Government and Others
Calcutta High Court · (1865) 06 CAL CK 0002
High Courts05 Jun 1865
Mussamat Farzhara Banu and Others Vs Mussamat Azizunnissa Bibi and Others
Calcutta High Court · (1865) 06 CAL CK 0005
High Courts26 May 1865
Syed Hameedoodeen Vs Syed Moulvie Rayeooddeen Ahmed
Calcutta High Court · (1865) 05 CAL CK 0002
High Courts26 May 1865
Kattemonee Dossee Vs Ranee Monmohinee Dabee and Others
Calcutta High Court · (1865) 05 CAL CK 0001
High Courts09 Mar 1865
Nobbo Kissen Singh Vs Kaminee Dassee
Calcutta High Court · (1865) 03 CAL CK 0001
High Courts27 Feb 1865
Gurdial Mundar and Others Vs Raja Teknarayan Sing and Others
Calcutta High Court · (1865) 02 CAL CK 0002
High Courts27 Feb 1865
Kowar Bijoi Kesal Roy Bahadur Vs Samasundari and Others
Calcutta High Court · (1865) 02 CAL CK 0001
High Courts22 Feb 1865
Rajkrishna Mookerjee Vs Parbati Charan Mookerjee
Calcutta High Court · (1865) 02 CAL CK 0003
High Courts25 Jan 1865
Moulvi Abdul Farar Vs Sonatan Ghose and Others
Calcutta High Court · (1865) 01 CAL CK 0001
High Courts18 Jan 1865
Madhusudan Pal Chowdhry Vs John Poulson
Calcutta High Court · (1865) 01 CAL CK 0003
High Courts09 Jan 1865
Madhusudan Pal Chowdhry Vs Piziruddin
Calcutta High Court · (1865) 01 CAL CK 0002
High Courts10 Dec 1864
Ramnarayan Banerjee and Others Vs Jayakrishna Mookerjee
Calcutta High Court · (1864) 12 CAL CK 0002
High Courts11 Apr 1864
Lala Joti Lal Vs Mussamat Durani Kower <BR> Mussamat Lal Kower Vs Baboo Jaikaran Lal
Calcutta High Court · (1864) 04 CAL CK 0001
High Courts08 Apr 1864
Bhawani Charan Mitter Vs D.H. Kearnes
Calcutta High Court · (1864) 04 CAL CK 0002
High Courts07 Apr 1864
Gaurhari Gui Vs Peari Dasi <BR> Gobindmani Dasi Vs Shamlal Bysak <BR> Kalikumar Chowdhry and Others Vs Ramdas Shaha and Others <BR> Machooram Sen Vs Gaurhari Gui
Calcutta High Court · (1864) 04 CAL CK 0003
High Courts28 Sept 1863
Fakir Rawot and Others Vs Sheikh Emambaksh
Calcutta High Court · (1863) 09 CAL CK 0001