JUDGMENT DATABASE
Search 11,86,363 Indian judgments.
11,86,363 judgments in All Courts · page 59,285 of 59,319
High Courts31 Jul 1869
Upendra Mohan Tagore and Others Vs Thanda Dasi and Another
Calcutta High Court · (1869) 07 CAL CK 0004
High Courts30 Jul 1869
Bandhu Roy and Others Vs Hanuman Sing and Others
Calcutta High Court · (1869) 07 CAL CK 0016
High Courts30 Jul 1869
Sadabart Prasad Sahu Vs Foolbashkoer and Others
Calcutta High Court · (1869) 07 CAL CK 0010
High Courts26 Jul 1869
Chintamani Sen Vs Iswar Chandra and Others
Calcutta High Court · (1869) 07 CAL CK 0012
High Courts26 Jul 1869
Srimati Trailakhomayi Barmani Vs Bihari Lal Nandi and Another
Calcutta High Court · (1869) 07 CAL CK 0002
High Courts20 Jul 1869
Mohamed Azssar Ali Vs Nassir Mohamed and Others
Calcutta High Court · (1869) 07 CAL CK 0029
High Courts20 Jul 1869
Raja Baradakant Roy Bahadur Vs Prankrishna Paroi and Others
Calcutta High Court · (1869) 07 CAL CK 0007
High Courts20 Jul 1869
Grish Chandra Ghose Vs Iswar Chandra Mookerjee and Others
Calcutta High Court · (1869) 07 CAL CK 0005
High Courts19 Jul 1869
Sheikh Golam Yabeya Vs Mussamut Shama Sundari Kuari
Calcutta High Court · (1869) 07 CAL CK 0038
High Courts19 Jul 1869
Bhaju Sing Vs Kaifnath Tewari and Another
Calcutta High Court · (1869) 07 CAL CK 0030
High Courts16 Jul 1869
Trilochan Ghose and Others Vs Kailas Nath Sidhanto Bhowmik Bhattacharji and Others
Calcutta High Court · (1869) 07 CAL CK 0017
High Courts15 Jul 1869
Gorachand Goswami and Others Vs Raghu Mandal and Others
Calcutta High Court · (1869) 07 CAL CK 0021