JUDGMENT DATABASE
Search 11,86,363 Indian judgments.
11,86,363 judgments in All Courts · page 59,296 of 59,319
Mahant Jayram Gir Vs Rani Shiuraj Koer and Others
Calcutta High Court · (1869) 03 CAL CK 0038
Gobind Chandra Sarma Mazoomdar Vs Anand Mohan Sarma Mazoomdar and Others
Calcutta High Court · (1869) 03 CAL CK 0032
Srimati Matangini Debi Vs Srimati Jaykali Debi
Calcutta High Court · (1869) 03 CAL CK 0012
Krishan Chandra Das Vs Kalidas Das and Others
Calcutta High Court · (1869) 03 CAL CK 0007
Mahima Chandra Roy Vs Pyari Mohan Chowdhry and Another
Calcutta High Court · (1869) 03 CAL CK 0039
Taramani Chowdhrain and Another Vs Rajlakhi Debi
Calcutta High Court · (1869) 03 CAL CK 0021
Gaurmohan Bandopadhya and Others Vs Tarachand Bandopadhya and Others
Calcutta High Court · (1869) 03 CAL CK 0003
Raja Akhaya Narayan Pal Vs Mohammed Hossein
Calcutta High Court · (1869) 03 CAL CK 0037
Srimati Krishna Sundari Dasi Vs Srinarayan Mitter
Calcutta High Court · (1869) 03 CAL CK 0023
The Queen Vs Kabil Manji and Others
Calcutta High Court · (1869) 03 CAL CK 0015
The Collector of Bogra on behalf of Government Vs Krishna Indra Roy
Calcutta High Court · (1869) 03 CAL CK 0030
Ramsahaya Sing and Others Vs Syed Muzhar Ali and Others
Calcutta High Court · (1869) 03 CAL CK 0016
Knowles Vs The National Bank of India
Calcutta High Court · (1869) 03 CAL CK 0027
The Queen Vs Ramgobind Chuckerbutty
Calcutta High Court · (1869) 03 CAL CK 0017
Mah Wine and Aga Syud Abdul Hossein Vs Richard Snadden
Calcutta High Court · (1869) 03 CAL CK 0011
Kali Krishna Roy Chowdhry Vs Kali Mohan Chatterjee
Calcutta High Court · (1869) 03 CAL CK 0035
Srimati Barada Debi Vs Mahesh Chandra Bandopadhya
Calcutta High Court · (1869) 03 CAL CK 0031