High Courts10 May 1871
Baboo Roy Dhunpat Sing Bahadur Vs Amritnath Jha
Calcutta High Court · (1871) 05 CAL CK 0010
JUDGMENT DATABASE
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11,86,892 judgments in All Courts · page 59,297 of 59,345
High Courts10 May 1871
Harjiban Das and Others Vs Bhagwan Das
Calcutta High Court · (1871) 05 CAL CK 0009
High Courts09 May 1871Allowed
Lachmi Bibi Vs Indur Chandra Dugar
Calcutta High Court · (1871) 05 CAL CK 0014
High Courts08 May 1871
Manmahini Dasi Vs Balak Chandra Pandit
Calcutta High Court · (1871) 05 CAL CK 0011
High Courts03 May 1871Dismissed
Ganesh Tewari and Another Vs Gajadhar Prasad and Another
Calcutta High Court · (1871) 05 CAL CK 0004
High Courts03 May 1871
Dwarkanath Mitter Vs S.M. Sarat Kumari Dasi
Calcutta High Court · (1871) 05 CAL CK 0003
High Courts28 Apr 1871
In Re: H.B. Beresford <BR> In Re: T.H. Maddock
Calcutta High Court · (1871) 04 CAL CK 0002
High Courts25 Apr 1871
Ramhari Sarma Vs Trihiram Sarma and Others
Calcutta High Court · (1871) 04 CAL CK 0008
High Courts24 Apr 1871Dismissed
Lakhi Narayan Addi Vs Brajanath Kundu Chowdhary and Others
Calcutta High Court · (1871) 04 CAL CK 0006
High Courts24 Apr 1871
Mahomed Aizaddi Shaha Vs Shaffi Mulla and Another
Calcutta High Court · (1871) 04 CAL CK 0003
High Courts24 Apr 1871
Taki Mahomed Mandal Vs Krishna Nath Rai and Others
Calcutta High Court · (1871) 04 CAL CK 0001
High Courts19 Apr 1871
In Re: Srimati Nassir Jan and Another
Calcutta High Court · (1871) 04 CAL CK 0004
High Courts18 Apr 1871Allowed
Bhagirath Adhikari Vs Tarini Chandra Pakrasi
Calcutta High Court · (1871) 04 CAL CK 0007
High Courts17 Apr 1871
Ram Chandra Tantra Das Vs Dharmo Narayan Chuckerbutty
Calcutta High Court · (1871) 04 CAL CK 0005
High Courts13 Apr 1871
Bamandas Mukhapadhya Vs Shibdas Bandapadhya
Calcutta High Court · (1871) 04 CAL CK 0010
High Courts29 Mar 1871
Ishan Chandra and Others Vs Sujan Bibi
Calcutta High Court · (1871) 03 CAL CK 0003
High Courts25 Mar 1871
Mahima Chandra Chuckerbutty Vs The Queen
Calcutta High Court · (1871) 03 CAL CK 0004
High Courts23 Mar 1871
The East Indian Railway Company Vs The Australasian Insurance Company
Calcutta High Court · (1871) 03 CAL CK 0010