High Courts28 Mar 1879
In Re: Chunder Narain
Calcutta High Court · (1879) ILR (Cal) 837
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 447
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11,88,636 judgments in All Courts · page 59,326 of 59,432
Privy Council28 Mar 1879
Rajah Mumtaz Ali Khan Vs Rajah Kishendatt Ram
Privy Council · (1879) 6 IndApp 145
Privy Council28 Mar 1879
Raja Mumtaz Ali Khan Vs Raja Kishendatt Ram
Privy Council · (1880) 5 ILRPC 198
High Courts28 Mar 1879Dismissed
Madho Das and Others Vs Rukman Sevak Singh and Others
Allahabad High Court · (1880) ILR (All) 290
High Courts28 Mar 1879Disposed Of
Empress of India Vs Sarmukh Singh
Allahabad High Court · (1880) ILR (All) 237
Privy Council27 Mar 1879
Sayad Mir Ujmudin Khan Valad Mir Khamrudin Khan Vs Zia-Ul-Nissa Begam and others
Privy Council · (1879) 4 ILRPC 422 : (1879) 6 IndApp 137
High Courts26 Mar 1879
The Empress Vs Nobin Chunder Dutt
Calcutta High Court · (1879) ILR (Cal) 865
Criminal Procedure Code, 1898 (CrPC) — Section 502
High Courts25 Mar 1879
Okhoy Coomar Chuttopadhya and Others Vs Mahtap Chunder Bahadoor
Calcutta High Court · (1880) ILR (Cal) 24
High Courts25 Mar 1879
Deolie Chand and Others Vs Nirban Singh
Calcutta High Court · (1880) ILR (Cal) 253
High Courts25 Mar 1879Allowed
Raghu Nath Das Vs Ashraf Husain Khan and Another
Allahabad High Court · (1880) ILR (All) 253
High Courts25 Mar 1879Disposed Of
Shimbhu Narain Singh Vs Bachcha and Another
Allahabad High Court · (1880) ILR (All) 205
High Courts24 Mar 1879
Badan Bebajea Vs Kala Chand Bebajea
Calcutta High Court · (1879) ILR (Cal) 823
High Courts24 Mar 1879
Afatoolla Sirdar Vs Dwarka Nath Moitry and Others
Calcutta High Court · (1879) ILR (Cal) 814
High Courts24 Mar 1879Dismissed
Bhola Nath and Another Vs Baldeo
Allahabad High Court · (1880) ILR (All) 200
Privy Council21 Mar 1879
Stuart Skinner Alias Nawab Mirza Vs William Orde and others
Privy Council · (1880) 2 ILRPC 241 : (1879) 6 IndApp 126